ACIT, CIRCLE-1(1), NEW DELHI, DELHI vs. ABHYUDAYA HOUSING & CONSTRUCTIONS PRIVATE LIMITED, DELHI
ITA 2973/DEL/2026Status: DisposedITAT Delhi31 July 2026AY 2012-135 pages
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Income Tax Appellate Tribunal, DELHI BENCH ‘H’, NEW DELHI
Before: SHRI SATBEER SINGH GODARA & SHRI KRINWANT SAHAY
For Appellant: Adv.
Ms. Sanya Khurana, Adv
Hearing: 16.07.2026Pronounced: 16.07.2026
PER SATBEER SINGH GODARA, JM:
2 These assessee’s twin appeals ITA Nos. 1001 & 2548/Del/2026 & Revenue’s cross appeal ITA No. 2973/Del/2026; for assessment year 2012- 13, arise against the Commissioner of Income Tax (Ap
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