Recent Judgments

THE PR COMMISSIONER OF INCOME -TAX vs SHRI ABDUL RAHIMAN

THE PR. COMMISSIONER OF INCOME-TAX, vs M/S DREAM LOGISTICS COMPANY LTD

PRINCIPAL COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DELHI vs BENNETT WILLIAMSON ENGINEERS LTD

PRINCIPAL COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, DELHI- 1 vs BENNETT WILLIAMSON ENGINEERS LTD

RAS BUILDCON PRIVATE LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX RAIPUR - 1

THE DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION vs M/S STAR CRUISES (INDIA) P. LTD

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

FIVETRAN INDIA PRIVATE LIMITED,BENGALURU vs 1. ASSESSMENT UNIT INCOME TAX DEPARTMENT 2. DCIT 3(1)(1), BENGALURU, BENGALURU

LUMEN IT INDIA PRIVATE LIMITED,BANGALORE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI / THE ASSESSING OFFICER, CIRCLE 4(1)(1), BANGALORE, BANGALORE

SIMON MARANDI,,NEW DELHI vs ACIT, NEW DELHI

SOTI INDIA PRIVATE LIMITED,GURGAON, HARYANA vs INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI, DELHI

ANIL MANILAL,MUMBAI vs DCIT CIRLE INT TAX 2(2)(1), DELHI

AMAN KUMAR,NOIDA vs ACIT, INT. TAX. , NOIDA

MR. SANDEEP SINGH NEGI,KOTDWARA vs DCIT, CENTRAL CIRCLE, DEHRADUN, DEHRADUN

MR. SANDEEP SINGH NEGI,KOTDWARA vs DCIT CENTRAL CIRCLE , DEHRADUN, DEHRADUN

MR. SANDEEP SINGH NEGI,KOTDWARA vs DCIT, CENTRAL CIRCLE,DEHRADUN, DEHRADUN

SIME DARBY ENGINEERING SDN BHD,MALAYSIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, INTERNATIONAL TAXATION, DEHRADUN, UTTARAKHAND

SIME DARBY ENGINEERING SDN BHD,MALAYSIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, INTERNATIONAL TAXATION, DEHRADUN, UTTARAKHAND

TEJPRATAP SINGH YADAV,SAIFAI,ETAWAH vs ITO,WARD 2(2)(5), ETAWAH, ETAWAH

GURDEV SINGH, NAWANSHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHR

GURDEV SINGH, NAWASHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHR

GURDEV SINGH,,NAWANSHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHAR

GURDEV SINGH,,NAWANSHAHAR vs INCOME TAX OFFICER, WARD, NAWANSHAHAR

GURDEV SINGH ,SBS NAGAR vs INCOME TAX OFFICER -WARD , NAWANSHAHAR

B D BANSAL PUBLIC CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR

B D BANSAL PUBLIC CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR

MALLI RAM CHARITABLE TRUST ,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS ), CHANDIGARH

MALLI RAM CHARITABLE TRUST GUPTA MARKET GURU BAZAR DISTT AMRITSAR,AMRITSAR vs THE CIT EXEMPTIONS SECTOR 17-E CHANDIGARH, CHANDIGARH

JYOTVEER SINGH KHORANA,JAMMU vs ITO WARD 2(1) JAMMU, JAMMU

RAHUL GROVER 47, HANUMAN GALI, LAKHDATTA BAZAR, JAMMU ,BAZAR, JAMMU vs THE INCOME TAX OFFICER, WARD 2(2) JAMMU INCOME TAX OFFICE, RAIL HEAD COMPLEX PANNAMA CHOWK, JAMMU, JAMMU

THE BASIALA COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED,HOSHIARPUR vs ITO, WARD-1, HOSHIARPUR, HOSHIARPUR