Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
HARYANA RURAL DEVELOPMENT BOARD ADMINISTRATION FUND,CHANDIGARH vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 1166/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
MILITARY LITERATURE FESTIVAL ASSOCIATION,CHANDIGARH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 1159/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
LAMDON WELFARE SOCIETY LADAKH,LEH LADAKH vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1154/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
THE KUSUM BHATIA FOUNDATION,CHANDIGARH vs THE HONBLE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 1145/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SONIA KHOSLA,PATIALA vs INCOME TAX OFFICER, WARD-SAMANA, SAMANA, PATIALA
ITA 113/CHANDI/2026[2020-21 ]Status: DisposedITAT Chandigarh
SOOD SABHA,SHIMLA vs INCOME TAX OFFICER, EXEMPTIONS WARD SOLAN
ITA 1087/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
SOOD SABHA,SHIMLA vs INCOME TAX OFFICER, EXEMPTIONS WARD SOLAN
ITA 1081/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
SHRI SANATAN DHARAM SABHA REGD,HOSHIARPUR vs CIT, EXEMPTIONS, CHANDIGARH
ITA 1035/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
BAKHSHISH SINGH,JAGADHRI, YAMUNANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIRCLE-2), CHANDIGARH), C.R. BUILDING
ITA 963/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
INCOME TAX OFFICER, PARWANOO, H.P vs JOGINDRA CENTRAL COOPERATIVE BANK LIMITED, SOLAN, H.P
ITA 667/CHANDI/2025[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
COTTONCONNECT FARMER COMMUNITY FOUNDATION,GURGAON vs COMMISSIONER OF INCOME TAX (EXEMPTIONS)), CHANDIGARH
ITA 1846/CHANDI/2025[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
SIDDHARTHAS INTENT SOCIETY,KANGRA vs CIT(E), CHANDIGARH
ITA 1812/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
PEME AWAM CHOEGAR GYURME LING SOCIETY,KANGRA vs CIT(E), CHANDIGARH
ITA 1811/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
THOSAMLING INSTITUTE,KANGRA vs CIT(E), CHANDIGARH
ITA 1810/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
KARMA GERCHEN TRUST,KANGRA vs CIT(EXEMPTIONS), CHANDIGARH
ITA 1804/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
KARMA GERCHEN TRUST,KANGRA vs CIT(EXEMPTIONS, CHANDIGARH
ITA 1803/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
MANGALAM CHARITABLE TRUST,MANDI vs CIT(EXEMPTIONS), CHANDIGARH
ITA 1722/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
PALPUNG MUNISHASAN DHARMCHAKRA SANGH,KANGRA vs CIT(EXEMPTIONS), CHANDIGARH
ITA 1721/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
APEEJAY EDUCATION SOCIETY,JALANDHAR vs DCIT (EXEMPTIONS) CIRCLE-1, CHANDIGARH
ITA 1631/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
KARAN GOEL,LUDHIANA vs DCIT, CC-3, LUDHIANA
ITA 1429/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
LAKSHH FOUNDATION,MOHALI vs CIT(EXEMPTIONS), CHANDIGARH
ITA 1419/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
GURUDWARA SINGH SABHA PARBANDHAK COMMITEE,AHMEDGARH vs CIT EXEMPTIONS, CHANDIGARH
ITA 139/CHANDI/2025[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
LIONS CLUB SHIMLA TRUST,SHIMLA vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1337/CHANDI/2025[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
SALOCHANA CHAUHAN,SOLAN vs INCOME TAX OFFICER, WARD SHIMLA, SHIMLA
ITA 1311/CHANDI/2025[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
ARCHANA GUPTA, LUDHIANA,LUDHIANA vs ITO WARD 6(1), LUDHIANA, LUDHIANA
ITA 1039/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
INCOME TAX OFFICER WARD 6 1 MOHALI, MOHALI vs GARG JEWELLERS, ARYA COLLEGE ROAD KHARAR MOHAL
ITA 25/CHANDI/2024[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
SMT. JATINDER KAUR PADDA,JALANDHAR vs DCIT (INTERNATIONAL TAXATION), CHANDIGARH
ITA 249/CHANDI/2020[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
M/S A,K, EXPORTS,LUDHIANA vs ITO, LUDHIANA
ITA 210/CHANDI/2013[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
SHALIMAR CO.OP. HOUSING SOCIETY LTD,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD
ITA 960/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
TRANSSTADIA EDUCATION & RESEARCH FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 9/AHD/2026[NA]Status: DisposedITAT Ahmedabad