TRANSSTADIA EDUCATION & RESEARCH FOUNDATION,AHMEDABAD vs. THE CIT(EXEMPTION), AHMEDABAD
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Income Tax Appellate Tribunal, “C” BENCH, AHMEDABAD
Before: SHRI SANJAY GARG & SMT. ANNAPURNA GUPTA
Per Sanjay Garg, Judicial Member:
The captioned both the appeals relate to the same assessee and are against separate orders passed by the Ld. Commissioner of Income Tax (Exemption), Ahmedabad (in short “Ld. CIT(E)”). ITA No.9/Ahd/2026 is against the order of the Ld.CIT(E) dated 30.10.2025 rejecting the application of registration under Section 12A of the Income Tax Act, 1961 (hereinafter referred to as the “Act”), whereas, ITA No.10/Ahd/2026 is against the order of the ITA Nos.9 & 10/Ahd/2026 [Transstadia Education &
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