Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,GOWDAHALLY vs INCOME TAX OFFICER, WARD-1, CHICKMAGALUR
ITA 1809/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
HIBISCUS HOSPITALITY SERVICES,BANGALORE vs INCOME TAX OFFICER, WARD 5(2)(1), BANGALORE
ITA 1592/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SYSTEMS ALLOYS,BANGALORE vs ACIT, CIRCLE 6(3)(1), BANGALORE
ITA 1577/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
NEKKANTI VENKATANARAYANA,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2350/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
CHANDRA S SABHAPATHI,SHIMOGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 1944/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BHARATH GOLD MINES LIMITED,KGF vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1738/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
MR. VIKAS KAILASHCHANDRA GUPTA,MUMBAI vs INCOME TAX OFFICER WARD 1(5), KALYAN
ITA 555/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SIDDHI INFINITY CO OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs ITO - WARD 41(4)(4), MUMBAI
ITA 5470/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
PANKAJ NAMDEV BHAGAT,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), NAVI MUMBAI
ITA 5423/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ESTATE OF LATE RAJEN KRISHNALAL SHAH,MUMBAI vs ITO WARD 34(1)(1), MUMBAI
ITA 4273/MUM/2026[2025-2026]Status: DisposedITAT MumbaiAY 2025-2026
MATRIX PARTNERS INDIA INVESTMENT HOLDINGS LLC,MAURITIUS vs DEPUTY COMMISSIONER OF INCOME TAX, KAUTILYA BHAVAN, MUMBAI
ITA 4188/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
NARAYAN RAM LOHAR,MUMBAI vs I.T.O WARD 19(2)(4), MUMBAI
ITA 4111/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
AJR OIL AND GAS ENGINEERING SERVICES PVT LTD,MUMBAI vs DCIT, CIRCLE 4(1), MUMBAI
ITA 305/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT(IT)-2(1)(2), MUMBAI vs DELTA AIR LINES INC, MUMBAI
ITA 2884/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SALMABANU AZIMBHAI SHEIKH,VADODARA vs INCOME TAX OFFICER, VADODARA
ITA 2724/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
API READYMIX,MUMBAI vs WARD 42(1)(1), MUMBAI
ITA 2598/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs SUNNY HOME CARE PRIVATE LIMITED, MUMBAI
ITA 2457/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs SUNNY HOME CARE PRIVATE LIMITED, MUMBAI
ITA 2447/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
AFZAL MUSTUFA ANSARI,BYCULLA vs ITO, WARD 20(1)(1), MUMBAI
ITA 2205/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SUNNY HOME CARE PRIVATE LIMITED,MUMBAI vs DCIT CC- 6(4), MUMBAI
ITA 2028/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
SUNNY HOME CARE PRIVATE LIMITED,MUMBAI vs DCIT CC 6(4), MUMBAI
ITA 2027/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SUNNY HOME CARE PRIVATE LIMITED,MUMBAI vs DCIT CC 6(4), MUMBAI
ITA 2026/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
SUNNY HOME CARE PRIVATE LIMITED,MUMBAI vs DCIT CC - 6(4), MUMBAI
ITA 2025/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KANDIVLI HALAI LOHANA MITRA MANDAL TRUST,MUMBAI vs ITO (EXEMPTION) WARD 1(4), MUMBAI
ITA 1921/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
KANDIVLI HALAI LOHANA MITRA MANDAL TRUST,MUMBAI vs ITO (EXEMPTION) WARD 1(4), MUMBAI
ITA 1920/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SAGAR SHANTARAM BIDWAY,THANE vs ITO, INT TAX WARD 1(2)(1), MUMBAI
ITA 1887/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
REDWOOD IT SERVICES PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX 14(1)(2), MUMBAI
ITA 1869/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
REDWOOD IT SERVICES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 14(1)(2), MUMBAI
ITA 1547/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ARUN IMPEX PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 4(1)(1), MUMBAI, MUMBAI
ITA 1428/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ASIHA AYUB GHEEWALA,MUMBAI vs ITO WARD 23(1)(1), MUMBAI
ITA 1337/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19