Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
NIDHI GOYAL,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
ITA 103/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
MANISH KUMAR KOTAWALA,DELHI vs DCIT, CENTRAL CIRCLE-4, JAIPUR, JAIPUR
ITA 1875/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
FATEHABAD CRICKET ASSOCIATION,FATEHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 60/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
DEEPAK GUPTA MEMORIAL TRUST,AMBALA CITY vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 537/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
DEEPAK GUPTA MEMORIAL TRUST,AMBALA CITY vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 536/CHANDI/2026[2025-26]Status: DisposedITAT ChandigarhAY 2025-26
PUNJAB NATIONAL BANK,DHALPUR KULLU vs ITO TDS, DHALPUR KULLU
ITA 204/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
RAMBIR SHARMA,VPO LAJWANA KALAN vs ITO, WARD-1, JIND, INCOME TAX OFFICE, JIND
ITA 188/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
SHAM SUNDER GUPTA,LUDHIANA vs ITO WARD 5(1), LUDHIANA
ITA 82/CHANDI/2025[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
DELOITTE HASKINS & SELLS CHARTERED ACCOUNTANTS LLP,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 541/AHD/2025[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
DELOITTE HASKINS & SELLS CHARTERED ACCOUNTANTS LLP,AHMEDABAD vs THE DY. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 540/AHD/2025[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
BHUPENDRA SHANTILAL SHAH,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 2291/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
AKASH SHAH,SURENDRANAGAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), AHMEDABAD, AHMEDABAD
ITA 1780/AHD/2025[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SOMNATH BAHURANG RAHANE,PUNE vs ITO WD-5(4), PUNE
ITA 832/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
KAMAL ADAPPA SAKHALE,SANGLI vs ITO WD-5, SANGLI
ITA 572/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
JAGANNATH RADHAKRISHNA TANDALE,NASHIK vs THE ITO, WARD 2(1), NASHIK, NASHIK
ITA 515/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
PANKAJ KUMAR TRIPATHI,MUMBAI vs INCOME TAX OFFICER, PANVEL
ITA 1900/PUN/2026[2016-17]Status: HeardITAT PuneAY 2016-17
LATA KAILAS DAGADE,BAKAJI CORNER, BAVDHAN BK, PUNE vs INCOME TAX OFFICER, WARD 2(2), PUNE, INCOME TAX OFFICE, SWARGATE, PUNE
ITA 1862/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
BODHI BAHUUDESHIYA SEVABHAVI SANSTHA,AURANGABAD vs INCOME TAX OFFICER (EXEMPTION WARD), AURANGABAD
ITA 1839/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
BODHI BAHUUDESHIYA SEVABHAVI SANSTHA,AURANGABAD vs INCOME TAX OFFICER (EXEMPTION WARD), AURANGABAD
ITA 1838/PUN/2026[2025-26]Status: DisposedITAT PuneAY 2025-26
LEO EDUCATION SOCIETY,BHIWANDI vs CIT EXEMPTION PUNE, PUNE
ITA 826/PUN/2025[2022-23]Status: DisposedITAT PuneAY 2022-23
LIYAKAT MIRAHMAD MUJAWAR,KOLHAPUR vs DCIT, CIRCLE 1, KOLHAPUR, KOLHAPUR
ITA 176/PUN/2025[2015-16]Status: DisposedITAT PuneAY 2015-16
ROOPREKHA VYAPAAR PVT. LTD.,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA
ITA 896/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
ROOPREKHA VYAPAAR PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 4(1), KOLKATA
ITA 895/KOL/2026[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S. BCH ELECTRIC LTD.,KOLKATA vs DCIT, CIRCLE 7, KOLKATA, KOLKATA
ITA 1637/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
BISWA BIJOY GHOSH,BOLPUR, BIRBHUM vs D.C.I.T., CIRCLE - 3, SURI, BIRBHUM
ITA 3167/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ITO, WARD-5(1), KOLKATA vs M/S FAIRDEAL DEALCOM (P) LTD., KOLKATA
ITA 49/KOL/2022[2012-13]Status: DisposedITAT KolkataAY 2012-13
DULRAJ,HASSAN vs ITO WARD -2, HASSAN, HASSAN
ITA 95/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
VANDE MATHARAM VIVIDHODDESHA SOUHARDA SAHAKARI LIMITED,MOODBIDRI vs INCOME TAX OFFICER, MANGALURU
ITA 676/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SRI KENGAL CREDIT CO-OPRATIVE SOCIETY LIMITED,RAJAJINAGAR vs INCOME TAX OFFICER WARD 2(2)(2), BENGALURU
ITA 331/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
SRI KENGAL CREDIT CO-OPRATIVE SOCIETY,RAJAJINAGAR BENGALURU vs INCOME TAX OFFICER WARD - 2(2)(2), BENGALURU
ITA 238/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19