Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M P TRADING COMPANY,MUMBAI vs PCIT, MUMBAI - 20, MUMBAI
ITA 1107/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
LE MEILLEUR GLOBAL TRADE PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-12(3)(1), MUMBAI
ITA 9347/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
MAHENDRA PRATAP SINGH,MUMBAI vs INCOME TAX OFFICER -WARD -41(3)(2), MUMBAI
ITA 8801/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
M/S. STARLIGHT SYSTEMS (I) LLP (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7953/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
M/S. STARLIGHT SYSTEMS (I) LLP (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7952/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
M/S. STARLIGHT SYSTEMS (I) LLP (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7951/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
M/S. STARLIGHT SYSTEMS (I) LLP(NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7950/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
M/S. STARLIGHT SYSTEMS (I) LLP (NOW MERGED WITH SUNTECK REALTY LTD),MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 3(4), MUMBAI, MUMBAI
ITA 7949/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI vs STARLIGHT SYSTEMS(I) LLP, MUMBAI
ITA 7869/MUM/2025[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs STARLIGHT SYSTEMS(I) LLP, MUMBAI
ITA 7868/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs STARLIGHT SYSTEMS(I) LLP, MUMBAI
ITA 7867/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs STARLIGHT SYSTEMS(I) LLP, MUMBAI
ITA 7586/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), MUMBAI, MUMBAI vs STARLIGHT SYSTEMS(I) LLP, MUMBAI
ITA 7585/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
TATA COMMUNICATIONS TRANSFORMATION SERVICES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 14(1)(2), MUMBAI
ITA 5916/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAVI OMPRAKASH AGRAWAL, NAGPUR
ITA 4946/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6(4), MUMBAI, MUMBAI vs RAVI OMPRAKASH AGRAWAL, MUMBAI
ITA 4945/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
SPARK GEMS,MUMBAI vs ITO, WARD 19(3)(4), MUMBAI, PIRAMAL CHAMBER MUMBAI
ITA 3650/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SPARK GEMS,MUMBAI vs ITO, WARD 19(3)(1), MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 3649/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RAVI OMPRAKASH AGRAWAL,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI, MUMBAI
ITA 3560/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RAVI OMPRAKASH AGRAWAL,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 6(4), MUMBAI
ITA 3559/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT-CC-4(3),MUMBAI, MUMBAI vs LALIT SHAH, MUMBAI
ITA 6095/MUM/2024[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ITO-19(3)(1), MUMBAI vs SPARK GEMS, MUMBAI
ITA 3617/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
INCOME TAX OFFICER-19(3)(1), MUMBAI vs SPARK GEMS, MUMBAI
ITA 3616/MUM/2024[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NORTONLIFELOCK SOFTWARE SOLUTIONS PVT LIMITED (NSSPL) (EARLIER KNOWN AS SYMANTEC SOFTWARE SOLUTIONS PRIVATE LIMITED),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 14(1)(2), MUMBAI
ITA 2520/MUM/2022[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
HARSH NUTRICARE PRIVATE LIMITED,DELHI vs DCIT, CC-7, DELHI
ITA 4854/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
SUSHIL BABNA,DELHI vs DCIT, CC-7, DELHI
ITA 4853/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
HIGH VALUE TRADERS PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 10(1), DELHI
ITA 476/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RASHTRIYA COMPUTER SHAKSHARTA MISSION,PATNA vs CIT(EXEMPTION), DELHI
ITA 3666/DEL/2026[2024-2025]Status: DisposedITAT DelhiAY 2024-2025
KULDEEP KUMAR,SOUTH DELHI vs WARD 28(5), DELHI, INCOME TAX OFFICE
ITA 3448/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SANJEEV DESAI,NEW DELHI vs DCIT, DELHI
ITA 3447/DEL/2026[2011-2012]Status: DisposedITAT DelhiAY 2011-2012
