Recent Judgments

AAMBY VALLEY CITY LIMTIED,MUMBAI vs DLC-CC-(1)(6), CENTRAL CIRCLE

HIRA BALLABH KHULBE,KASHIPUR vs INCOME TAX OFFICER, FARIDABAD

KAPIL,DELHI vs ITO, WARD 45(1), DELHI, CIVIC CENTRE, MINTO ROAD

MAHADEV JINDAL,DELHI vs ACIT, CIRCLE 34(1), DELHI

SANJAY CHAWLA,KAROL BAGH, DELHI vs ITO, WARD-51(3), CIVIC CENTRE, DELHI

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs VERTEX INTERNATIONAL PRIVATE LIMITED, DELHI

REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 19 (1), DELHI

REGAL TOLLWAYS PRIVATE LIMITED,DELHI vs ACIT CIRCLE 19 (1), DELHI

REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE- 19 (1), DELHI

REGAL TOLLWAYS PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 19 (1), DELHI

SETH PARKASH CHAND SURTIA CHARITABLE TRUST,HARYANA vs CIT(E) WARD ROHTAK, HARYANA

RESHAM DATT,FARIDABAD vs ACIT, CC-7, DELHI

SAMIR KUMAR DATT,FARIDABAD vs ACIT, CC-7, DELHI

DELHI YARN MERCHANTS CHARITABLE TRUST,DELHI vs CIT (EXEMPTION), DELHI

DELHI YARN MERCHANTS CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI

SHASHI BALA,BALLABGARH vs ITO WARD 4(1)(1), ALIGARH

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

DESHRAJ,GHAZIABAD vs ITO WARD (1)(2), GHAZIABAD

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

DINESH KUMAR SRIVASTAVA vs INCOME TAX OFFICER & ANR.

HON'BLE MR. JUSTICE DINESH MEHTA,HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA

MOHIT MASKI vs THE INCOME TAX DEPARTMENT

SKYNET BUILDER PVT LTD vs COMMISSIONER OF INCOME TAX CHANDIGARH

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

M/S BARNALA BUILDERS AND PROPERTY CONSULTANTS vs PR. COMMISSIONER OF INCOME TAX(CENTRAL) GURUGRAM AND ANOTHER

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

MAHARISHI EDUCATION CORPORATION PVT LTD vs INCOME TAX OFFICER WARD-16 (1) & ANR.

THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 vs ROCKWELL COLLINS INC

ARCADIS N V ,BANGALORE vs DCIT, INTL. TAXATION, CIRCLE-1(1), BANGALORE

JITENDRA KUMAR KESHARI,NEW DELHI vs ACIT, CENTRAL CIRCLE 20, NEW DELHI, NEW DELHI

JITENDRA KUMAR KESHARI,NEW DELHI vs ACIT, CENTRAL CIRCLE 20, DELHI, NEW DELHI

SHAKUNTALA DEVI CHANDRA KUMAR MUNOT CHARITABLE TRUST,NEW DELHI vs INCOME TAX OFFICER, CIVIC CENTRE

INCOME TAX OFFICER, WARD-6(1), DELHI vs CUMULUS EXPORTS PRIVATE LIMITED, DELHI

ACIT, CIRCLE 4(2), NEW DELHI vs M/S CLEAN WIND POWER(MANVI) PVT LTD, NEW DELHI

RAJ KUMAR,DELHI vs INCOME TAX OFFICER WARD 45(1), DELHI, DELHI