Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
RAO NET RAM SHIKSHA SAMITI,ATELI, HARYANA vs ITO EXEMPTIONS, ROHTAK
ITA 3356/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
ANITA SHARMA,FARIDABAD vs NATIONAL FACELESS ASSESSMENT CENTRE, NEW DELHI
ITA 3094/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
ROYALGOLF LINK CITY PROJECTS PRIVATE LIMITED,DELHI vs CENTRAL CIRCLE 14, DELHI
ITA 1670/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHAMEEM AHMED,DELHI vs WARD 52(91)DELHI, DELHI
ITA 1552/DEL/2026[2023-2024]Status: DisposedITAT DelhiAY 2023-2024
GE ENERGY PARTS INC,ATLANTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT TAX 1(3)(1), NEW DELHI
ITA 1947/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
MANMOHAN SINGH,HALDWANI vs ITO-1(2) DEHRADUN, DEHRADUN
ITA 92/DDN/2026[2024-25]Status: DisposedITAT DehradunAY 2024-25
REETA BHASIN,NDRAPURI RAILWAY ROAD, ETAH vs INCOME-TAX OFFICER, WARD 4(3)(1), ETAH, AAYAKAR BHAWAN, RAILWAY ROAD, ETAH
ITA 476/AGR/2026[2015-2016]Status: DisposedITAT AgraAY 2015-2016
RAKESH MUDGAL,GWALIOR vs INCOME TAX OFFICER, WARD 2(2), GWALIOR, GWALIOR
ITA 464/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
BHUPENDRA SINGH,ALIGARH vs ITO 4(1)(1), AGRA
ITA 459/AGR/2026[2017-18]Status: DisposedITAT AgraAY 2017-18
SIVANTA INFRATECH,JHANSI vs INCOME TAX OFFICER, WARD 2(3)(1), JHANSI
ITA 447/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
SINGH TRANSPORT COMPANY,KARHAL ROAD NEAR KARHAL CHAURAHA MAINPURI vs ITO 4(2)5 MAINPURI, MAINPURI
ITA 442/AGR/2026[2018-2019]Status: DisposedITAT AgraAY 2018-2019
RATAN DEVI,MATHURA vs ACIT, CIRCLE 1(1)(1), AGRA, AGRA
ITA 437/AGR/2026[2019-20]Status: DisposedITAT AgraAY 2019-20
DR SHYAM SINGH SHAKYA FOUNDATION,ETAH vs ITO EXEMPTION, AGRA
ITA 410/AGR/2026[2026-27]Status: DisposedITAT AgraAY 2026-27
SHRI GURU SINGH SABHA,BHILAI vs INCOME TAX OFFICER EXEMPTION WARD 2 RAIPUR, RAIPUR
ITA 522/RPR/2026[2027-28]Status: HeardITAT RaipurAY 2027-28
VIPS CLUB,KHAMARDIH vs ITO(TDS), RAIPUR, RAIPUR
ITA 521/RPR/2026[2014-15]Status: DisposedITAT RaipurAY 2014-15
JAIN TRUST,BHILAI vs INCOME TAX OFFICER, EXEMPTION WARD 2 RAIPUR, RAIPUR
ITA 519/RPR/2026[2022-2023]Status: HeardITAT RaipurAY 2022-2023
JEEVAN DEEP SAMITI,BHILAI vs INCOME TAX OFFICER, EXEMPTION WARD 2, RAIPUR, RAIPUR
ITA 516/RPR/2026[2022-2023]Status: HeardITAT RaipurAY 2022-2023
AMIT SINGH THAKUR, BILASPUR, BILASPUR vs CENTRAL CIRCLE, BILASPUR, BILASPUR
ITA 420/RPR/2026[2016-17]Status: HeardITAT RaipurAY 2016-17
THAKARSHIBHAI MAKANBHAI GHODASARA,RAJKOT vs INCOME-TAX OFFICER, WARD 1(1)(1), RAJKOT, RAJKOT
ITA 78/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
KRISHNA CONCAST PRIVATE LIMITED,RAJKOT vs THE DCIT/ACIT CIR 1(1), RAJKOT, RAJKOT
ITA 276/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
MALPANI VENEERS PVT LTD,GANDHIDHAM vs PCIT-1 RAJKOT, RAJKOT
ITA 229/RJT/2025[2017-18]Status: DisposedITAT RajkotAY 2017-18
SHRI NARANBHAI ANANDBHAI NAKUM,JAMNAGAR vs THE PR. CIT-1, JAMANAGAR, JAMNAGAR
ITA 218/RJT/2025[2021-22]Status: DisposedITAT RajkotAY 2021-22
STATE BANK OF INDIA LCPC,PATNA vs ACIT/DCIT, TDS CIRCLE PATNA, PATNA
ITA 74/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
INCOME TAX OFFICER, WARD-5(1), PATNA, PATNA vs RASHMI RATHI ENTERPRISES, PATNA
ITA 233/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
BINOD KUMAR SINGH,BHAGALPUR vs ITO, BHAGALPUR
ITA 1/PAT/2025[2015-16]Status: DisposedITAT PatnaAY 2015-16
SHRI SANATAN DHARAM SABHA BATHINDA,BATHINDA vs CIT EXEMPTIONS, CHANDIGARH
ITA 937/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SHAKUNTLA KAILASH SARAF CHARITABLE TRUST,KARNAL, HARYANA vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 898/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
SHAKUNTLA KAILASH SARAF CHARITABLE TRUST,KARNAL,HARYANA vs CIT(E), CHANDIGARH, CHANDIGARH
ITA 897/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
ADARSH VIDYA NIKETAN,NAHAN vs COMMISSIONER OF INCOME TAX(EXEMPTION), CHANDIGARH
ITA 896/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
THE KUSUM BHATIA FOUNDATION,CHANDIGARH vs HONBLE COMMISSIONER OF INCOME TAX ( EXEMPTIONS ), CHANDIGARH
ITA 839/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
