Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
SHANKAR LAL,NEW DELHI vs INCOME TAX OFFICER, WARD-34(1), DELHI, NEW DELHI
ITA 1674/DEL/2026[2018-19]Status: HeardITAT DelhiAY 2018-19
SHANKAR LAL,NEW DELHI vs INCOME TAX OFFICER, WARD-34(1), DELHI, NEW DELHI
ITA 1673/DEL/2026[2016-17]Status: HeardITAT DelhiAY 2016-17
ZOLIJNS DESIGNS PRIVATE LIMITED,DELHI vs DCIT, NEW DELHI
ITA 1622/DEL/2026[2016-17]Status: HeardITAT DelhiAY 2016-17
DR HADGAWAR SMARAK SOCIETY,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1572/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
DR HADGAWAR SMARAK SOCIETY,ROHTAK vs CIT (EXEMPTIONS), CHANDIGARH
ITA 1517/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
NETWORK OF ORGANISATIONS FOR SCIENCE AND TECHNOLOGY COMMUNICATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 1496/DEL/2026[-]Status: DisposedITAT Delhi
NETWORK OF ORGANISATIONS FOR SCIENCE AND TECHNOLOGY COMMUNICATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 1495/DEL/2026[-]Status: DisposedITAT Delhi
SOCIETY FOR CONSERVATION OF NATURE (PRAKRITI),DELHI vs CIT (EXEMPTION), DELHI
ITA 1494/DEL/2026[-]Status: DisposedITAT Delhi
SOCIETY FOR CONSERVATION OF NATURE (PRAKRITI ),DELHI vs CIT (EXEMPTION), DELHI
ITA 1493/DEL/2026[-]Status: DisposedITAT Delhi
MANJEET KUMAR,SONEPAT vs INCOME TAX OFFICER, SONEPAT
ITA 1416/DEL/2026[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
JUS INFRATECH PRIVATE LIMTED,NEW DELHI EXPRESSWAY GHAZIABAD vs ACIT, CIRCLE-13(1), I.P.ESTATE
ITA 8803/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
TEWATIA CONSTRUCTION PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-32, DELHI
ITA 8687/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
INCOME TAX DEPARTMENT, NEW DELHI vs SUMEET SINGHAL HUF, NEW DELHI
ITA 8340/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
SUDESH KUMAR ANAND,DELHI vs DCIT, CENTRAL CIRCLE-6, DELHI
ITA 8246/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
SOCIETY FOR HUMAN TRANSFORMATION AND RESEARCH,NEW DELHI vs ITO WARD 2(2) EXEMPTIONS, DELHI, NEW DELHI
ITA 6718/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
ANTARTICA PROPERTIES COMPANY LIMITED,DELHI vs DCIT CENTRAL CIRCLE 13, DELHI
ITA 6528/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ANTARCTICA PROPETIES COMANY LIMITED,DELHI vs DCIT CENTRAL CIRCEL-13, DELHI
ITA 6527/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
GOLYAN EXIM PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 3687/DEL/2025[2012-2013]Status: DisposedITAT DelhiAY 2012-2013
DIMAGI SOFTWARE INNOVATIONS PRIVATE LIMITED,NEW DELHI vs THE INCOME TAX OFFICER, WARD 28(1), NEW DELHI
ITA 5894/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
ALPS LOGISTICS INDIA PRIVATE LIMITED,GURGAON vs ASSESSING OFFICER, GURGAON
ITA 5267/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
PRATEEK MADHAN,DELHI vs PCIT, DELHI-12, DELHI
ITA 4735/DEL/2024[2016-17]Status: HeardITAT DelhiAY 2016-17
DCIT, DELHI vs PEEJAY INDUSTRIES PVT. LTD., DELHI
ITA 2875/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
PAUL WURTH ITALIA S.P.A.,NEW DELHI vs DCIT, CIRCLE-2(2)(2), INT. TAX., NEW DELHI
ITA 9252/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITA 3005/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 2950/DEL/2019[2014-15]Status: DisposedITAT DelhiAY 2014-15
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI
ITA 948/DEL/2018[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 883/DEL/2018[2013-14]Status: DisposedITAT DelhiAY 2013-14
PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, INTERNATIONAL TAXATION, CIRCLE- 2(2)(2), NEW DELHI
ITA 2696/DEL/2018[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 2370/DEL/2018[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI vs PAUL WURTH ITALIA SPA, NEW DELHI
ITA 5254/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
