Recent Judgments
Latest ITAT tax tribunal orders across all benches.(380,743 total)
ISHWAR SINGH,DELHI vs ITO WARD 44(1), DELHI
ITA 4013/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VIKRAM SINGH,GURGAON vs COMMISSIONER OF INCOME TAX,CIRCLE 3(1), GURGAON
ITA 3990/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MANOJ KUMAR JAIN,DELHI vs ASSESSING OFFICER, VIKAS BHAWAN
ITA 3989/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
BHISHAM SAINI,DELHI vs ITO, WARD 28(1), NEW DELHI
ITA 3972/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
LEGEND INFOWAYS INDIA LTD (FORMERLY LEGEND INFOWAYS PVT LTD.),DELHI vs ITO WARD 15(2), DELHI
ITA 3959/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
BALWANT,BAHADURGARH vs ITO, WARD 1, ROHTAK
ITA 3946/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
KAILASH MITTAL,DELHI vs ACIT CC-20, DELHI
ITA 3928/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PRASHANT SONI,DELHI vs CENTRAL CIRCLE 7, DELHI, DELHI
ITA 3895/DEL/2026[2015-16]Status: HeardITAT DelhiAY 2015-16
ASHWMEGH INDUSTRIES PRIVATE LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI, DELHI
ITA 3423/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
VINAY KRISHAN CHATURVEDI,UTTAR PRADESH vs ACIT, CIRCLE-5(2)(2), UTTAR PRADESH
ITA 3309/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHIV SUSHIL BINDAL CHARITABLE TRUST REGD,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3255/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SHIV SUSHIL BINDAL CHARITABLE TRUST REGD,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3254/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SUNIL KUMAR,REWARI, HARYANA vs IT0 WARD 2, REWARI
ITA 3253/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
MTI MATERIALS PRIVATE LIMITED,NEW DELHI vs DCIT, C.R. BUILDING, DELHI
ITA 3249/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
JAGDEV MEMORIAL FOUNDATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3244/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
JAGDEV MEMORIAL FOUNDATION,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3243/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SHRI RAM BHAKT SEWA NYAS,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3241/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
SHRI RAM BHAKT SEWA NYAS,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 3240/DEL/2026[2025-26]Status: DisposedITAT DelhiAY 2025-26
INCOME TAX OFFICER, WARD-1, PANIPAT vs BIJENDER GARG, PANIPAT
ITA 2975/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MATRI MANDIR SAMITI,DELHI vs INCOME TAX OFFICER, WARD EXEMPTION
ITA 2952/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
RENU GOEL,DELHI vs INCOME TAX OFFICER, DELHI
ITA 2830/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT CENTRAL CIRCLE 32, DELHI vs NEW CASTLE FINANCE AND LEASING PRIVATE LIMITED, DELHI
ITA 2646/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SILVER OAK PROJECTS PVT. LTD.,NEW DELHI vs JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI
ITA 2593/DEL/2026[2015-2016]Status: DisposedITAT DelhiAY 2015-2016
SILVER OAK PROJECTS PVT. LTD.,NEW DELHI vs JOINT COMMISSIONER OF INCOME TAX (OSD), NEW DELHI
ITA 2592/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
MICRON INSTRUMENTS PRIVATE LIMITED,DELHI vs COMMISSIONER OF INCOME-TAX (APPEAL), NATIONAL FACELESS APPEAL CENTRE (NFAC)
ITA 2590/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEEPENDRA KUMAR SINGHAL,GHAZIABAD vs LD. ASSESSING OFFICER, GHAZIABAD
ITA 2302/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
AJAY GIROTRA,DELHI vs INCOME TAX OFFICER, WARD 59(2), DELHI, DELHI
ITA 1724/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
TIKU RAM GUM AND CHEMICAL,BHIWANI vs DCIT, CENTRAL CIRCLE, KARNAL
ITA 1707/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
TIKU RAM GUM AND CHEMICLA PRIVATE LIMITED,HARYANA vs DCIT/ACIT CENTRAL, KARNAL
ITA 1706/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
TIKU RAM GUM AND CHEMICLA PRIVATE LIMITED,HARYANA vs DCIT/ACIT CENTRAL, KARNAL
ITA 1705/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
