Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

PAUL WURTH ITALIA SPA,NEW DELHI vs DCIT, CIRCLE- 2(2)(2), INTERNATIONAL TAXATION, NEW DELHI

ITA 5164/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
7/8/2026

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs WESTERN CONSTRUCTIONS, HYDERABAD

ITA 1320/HYD/2019[2016-17]Status: DisposedITAT HyderabadAY 2016-17
7/8/2026

PR. COMMISSIONER OF INCOME TAX vs M/S SYNAMEDIA LIMITED

ITA/106/2024ITAT Karnataka

S.G.PANDIT,K.MANMADHA RAO

6/8/2026

M/S GOODLUCK INDIA LIMITED vs UNION OF INDIA

SLP(C) No.-024550 - 2025ITAT SC

HON'BLE MR. JUSTICE J.B. PARDIWALA

6/8/2026

SIEGWERK INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 22(2), & ORS.

W.P.(C)/11150/2026ITAT Delhi

HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA,HON'BLE MR. JUSTICE DINESH MEHTA

6/8/2026

SRI SAI SOUHARDHA CREDIT CO OPERATIVE SOCIETY LTD., vs THE INCOME TAX OFFICER

ITA/99/2026ITAT Karnataka
6/8/2026

THE PR. COMMISSIONER OF INCOME TAX-1 vs M/S P P ENTERPRISES

ITA/133/2026ITAT Karnataka
6/8/2026

THE PR. COMMISSIONER OF INCOME-TAX-1 vs M/S. IBM SINGAPORE PVT. LTD.

ITA/668/2023ITAT Karnataka
6/8/2026

JINDAL THERMAL POWER COMPANY LIMITED vs DY COMMISSIONER OF INCOME TAX (TDS) BANGALORE

ITA/3025/2005ITAT Karnataka
6/8/2026

THE PR. COMMISSIONER OF INCOME-TAX-1 vs M/S. P.P. ENTERPRISES

ITA/128/2026ITAT Karnataka
6/8/2026

SOLIZE PARTNERS INDIA PV LTD vs THE INCOME TAX OFFICER

ITA/181/2014ITAT Karnataka
6/8/2026

THE PR. COMMISSIONER OF INCOME-TAX-1, vs M/S. P.P. ENTERPRISES

ITA/136/2026ITAT Karnataka
6/8/2026

THE PR. COMMISSIONER OF INCOME-TAX-1 vs M/S P P ENTERPRISES

ITA/131/2026ITAT Karnataka
6/8/2026

BARU CHAUHAN vs CENTRAL BOARD OF DIRECT TAXES AND OTHERS

CWP/32321/2025ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

6/8/2026

RAKESH KUMAR vs DEPUTY COMMISSIONER ASSISTANT COMMISSIONER OF INCOME TAX

CWP/21394/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

6/8/2026

LALIT KUMAR vs DEPUTY COMMISSIONER ASSISTANT COMMISSIONER OF INCOME TAX

CWP/21352/2026ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

6/8/2026

Citizen Credit Co operative Bank Ltd (Borivali) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/926/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Wadala) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/925/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Malad) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/924/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Kurla) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/923/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Turner Road) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/914/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Santacruz) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/900/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

PR. COMMISSIONER OF INCOME TAX-CENTRAL vs VARAHA INFRA LIMITED

ITA/99/2018ITAT Rajasthan
6/8/2026

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) -3 vs VAAAN INFRA PRIVATE LIMITED

ITA/513/2025ITAT Delhi
6/8/2026

STEELBIRD HI TECH INDIA LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 7 & ORS.

W.P.(C)/6887/2026ITAT Delhi
6/8/2026

Citizen Credit Co operative Bank Ltd (Mulund) vs Income Tax Officer, TDS Ward 1(1)(4), Murnbai

ITXA/917/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

Citizen Credit Co operative Bank Ltd (Vakola) vs Income Tax Officer, TDS Ward 1(1)(4)

ITXA/916/2026ITAT Bombay

HON'BLE SHRI JUSTICE G. S. KULKARNI HON'BLE MS JUSTICE AARTI A. SATHE

6/8/2026

COMMR.OF SERVICE TAX,CHENNAI vs M/S DIEBOLD SYSTEMS(P) LTD

C.A. No.-004708-004711 - 2008ITAT SC

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

6/8/2026

KCC BUILDCON PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS

CWP/26992/2025ITAT Punjab & Haryana
6/8/2026

KANTI LAL,JALORE, RAJASTHAN vs INCOME TAX OFFICER WARD 1, JALORE, RAJASTHAN

ITA 385/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
6/8/2026