Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

RACHIT PRAMOD PODDAR,SURAT vs ITO, WARD 3(2)(6), SURAT

ITA 564/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
7/8/2026

DHANANJAY SHASHIKANT VAKHARIA,SURAT vs ITO, WARD 1(2)(6), SURAT

ITA 1389/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
7/8/2026

MILAN MAHESHBHAI MORADIYA,SURAT vs ITO, WARD-3(3)(1), SURAT

ITA 1380/SRT/2025[2023-24]Status: DisposedITAT SuratAY 2023-24
7/8/2026

SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR

ITA 698/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
7/8/2026

SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR

ITA 697/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
7/8/2026

SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA

ITA 687/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
7/8/2026

SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA

ITA 686/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
7/8/2026

PRAMODKUMAR CHARANDASJI RAMTEKE,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR

ITA 668/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
7/8/2026

MANISH SOBHAGMAL BAJAJ,MAHARASHTRA vs INCOME TAX OFFICER, CHANDRAPUR

ITA 666/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
7/8/2026

YUWARAJ RAMDAS KAPGATE,MUMBAI vs ITO, WARD-1, BHANDARA, BHANDARA

ITA 562/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
7/8/2026

YUWARAJ RAMDAS KAPGATE,MUMBAI vs ITO, WARD-1, BHANDARA, BHANDARA

ITA 561/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
7/8/2026

MAHATMA PHULE NAGRI PAT SANSTHA M. SHEGAON,SHEGAON vs INCOME TAX OFFICER, WARD-2,KHAMGAON, KHAMGAON

ITA 532/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
7/8/2026

THE PRAGATISHEEL SAHKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 4(4), NAGPUR, NAGPUR

ITA 478/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
7/8/2026

BINA PRADEEP MALLI,NAGPUR vs ITO WARD 4(3), NAGPUR, NAGPUR

ITA 414/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
7/8/2026

KAPISH HARIPRASAD PODDAR,NAGPUR vs INCOME TAX OFFICER, WARD - 1(4), NAGPUR, NAGPUR

ITA 406/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
7/8/2026

KESHAO NAGARI CO-OPERATIVE PATH SANSTHA LTD WANI,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL

ITA 373/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
7/8/2026

PUSHPA VIKAS DHAGE,WARDHA, MAHARASHTRA vs ITO WARD 1, WARDHA, MAHARASHTRA, WARDHA, MAHARASHTRA

ITA 370/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
7/8/2026

PAPPU SINGH JAMAIT SINGH BAGGA,NAGPUR vs INCOME TAX OFFICER, WARD 1(1), NAGPUR, NAGPUR

ITA 351/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
7/8/2026

SUSHMA UDAY KARANJKAR,DHARAMPETH NAGPUR vs ITO WARD 4(5), NAGPUR, NAGPUR

ITA 213/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
7/8/2026

VANKAYALA YESHWANT SAI,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM

ITA 289/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
7/8/2026

ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA

ITA 690/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
7/8/2026

ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA

ITA 689/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
7/8/2026

PUNE SARAF ASSOCIATION,PUNE vs EXEMPTION CIRCLE, PUNE, PUNE

ITA 198/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
7/8/2026

SARASWATI EDUCATIONAL AND CULTURAL RESEARCH SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 138/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
7/8/2026

CHETAN PATNI,JAIPUR vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT JAIPUR

ITA 1793/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
7/8/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, KOTA vs SHIV VEGPRO PRIVATE LIMITED, KOTA

ITA 1428/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
7/8/2026

ACIT, RANGE-I, LUCKNOW vs SHRI KAMLESH GUPTA, LUCKNOW

ITA 448/LKW/2020[2017-18]Status: DisposedITAT LucknowAY 2017-18
7/8/2026

SHRI KAMLESH GUPTA,LUCKNOW vs THE ACIT, RANGE-1, LUCKNOW

ITA 381/LKW/2020[2017-18]Status: DisposedITAT LucknowAY 2017-18
7/8/2026

SUSHMA DARSHIT SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD

ITA 868/AHD/2026[2024-2025]Status: DisposedITAT AhmedabadAY 2024-2025
7/8/2026

RAKESHBHAI BAVALBHAI JADAV,VIRAMGAM, AHMEDABAD vs ITO, WARD 3(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR

ITA 851/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
7/8/2026