Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
SITI SAI STAR DIGITAL MEDIA PVT LTD,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA
ITA 782/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SHAILESHKUMAR NARSHEEBHAI GOTI,BHAVNAGAR vs THE ITO, WARD-1(10), BHAVNAGAR
ITA 697/AHD/2026[2017-18]Status: HeardITAT AhmedabadAY 2017-18
DEVIKABEN DINESHBHAI SHAH,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 59/AHD/2026[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 550/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 549/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
APHSA IMRANBHAI KERUWALA,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 548/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MADHAV KELAVNI TRUST,AMRELI vs THE CIT(EXEMPTION), AHMEDABAD
ITA 373/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
KARMBHUMI DEVELOPMENT CHARITABLE TRUST AMRELI,AMRELI vs THE CIT(EXEMPTION), AHMEDABAD
ITA 368/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
AKBARMIYA MAHAMMADMIYA MALEK,AHMEDABAD, GUJARAT vs ITO WARD 1(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 320/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
ATUL M PARMAR,AHMEDABAD vs DCIT CIRCLE 3(1)(1), VEJALPUR
ITA 319/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
BHAVNAGAR VIPASHYANA CENTRE SARVAJANIK TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2296/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
HINSA VIRODHAK SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2282/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHITAL CHHAYA CHARITABLE TRUST,UMRU vs COMMISSIONER INCOME TAX EXMPETION, AHEMDABAD
ITA 2269/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
AHMEDABAD FOUNDRY AND ENGINEERING CLUSTER,AHMEDABAD vs LD. COMMISSIONER OF INCOME TAX (EXEMPTION), AAYKAR BHAWAN, VEJALPUR, AHMEDABAD
ITA 2216/AHD/2026[NA]Status: DisposedITAT Ahmedabad
SHREE TERGAM LAUVA PATIDAR SEVA SAMAJ,DEHGAM vs COMMISSIONER OF INCOME TAX EXMEPTION, AHMEDABAD
ITA 2102/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
VANVASI UTKARSH MANDAL,TUNDIYA CHAR RASTA vs COMMISSIONER OF INCOME TAX EXMPETION, AHEMDABAD
ITA 2097/AHD/2026[Not Applicable]Status: DisposedITAT Ahmedabad
BORDER DEVELOPMENT TRUST,AT PANAVI vs COMMISSIONER OF INCOME TAX EXMPETION, AHMEDABAD
ITA 2079/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
SHRI VADGAM TALUKA ANJANAKELVANI MANDAL,VADGAM vs COMMISSIONER OF INCOME TAX EXEMPTION, AHEMDABAD
ITA 2060/AHD/2026[2027-2028]Status: DisposedITAT AhmedabadAY 2027-2028
S K FOUNDATION,GUJARAT vs CIT (EXEMPTION), AHMEDABAD., GUJARAT
ITA 1974/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
KALABHAI RAGAJI RABARI,BANASKANTHA vs ITO, WARD-1, PALANPUR, BANASKANATHA
ITA 1870/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
GUJARAT MARITIME UNIVERSITY,GANDHINAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1710/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GUJARAT MARITIME UNIVERSITY,GANDHINAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1709/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AUXILIUM EDUCATION TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1704/AHD/2026[NA]Status: DisposedITAT Ahmedabad
AUXILIUM EDUCATION TRUST,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1703/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GENUINE HELP FOUNDATION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1678/AHD/2026[2027-28]Status: DisposedITAT AhmedabadAY 2027-28
MADRESA HANFIYA SUNNI HANFI MASHAYAKHI MOMIN JAMAT META,META vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1677/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GOLA KELAVANI MANDAL,GOLA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1671/AHD/2026[NA]Status: DisposedITAT Ahmedabad
GOLA KELAVANI MANDAL,GOLA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1670/AHD/2026[NA]Status: DisposedITAT Ahmedabad
PURBASHA CULTURAL ASSOCIATION,GANDHINAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1660/AHD/2026[NA]Status: DisposedITAT Ahmedabad
RAJMATA KRISHNA KUVARBA CHARITABLE TRUST,DEODAR, BANASKANTHA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1647/AHD/2026[NA]Status: DisposedITAT Ahmedabad
