Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

RAJMATA KRISHNA KUVARBA CHARITABLE TRUST,DEODAR, BANASKANTHA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD

ITA 1646/AHD/2026[NA]Status: DisposedITAT Ahmedabad
7/8/2026

RABARI GOPALAK CHHATRALAYA,BANASKANTHA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1642/AHD/2026[NA]Status: DisposedITAT Ahmedabad
7/8/2026

MAHI EDUCATION AND CHARITABLE TRUST,PATAN, GUJARAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1626/AHD/2026[NOT APPLICABLE]Status: DisposedITAT Ahmedabad
7/8/2026

MAHI EDUCATION AND CHARITABLE TRUST,GUJARAT vs CIT(EXEMPTION), AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 1625/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
7/8/2026

RAMJIBHAI MONABHAI PATEL CHARITABLE TRUST,BHAVNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1197/AHD/2026[NA]Status: DisposedITAT Ahmedabad
7/8/2026

RAMJIBHAI MONABHAI PATEL CHARITABLE TRUST,BHAVNAGAR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1196/AHD/2026[NA]Status: DisposedITAT Ahmedabad
7/8/2026

INCOME TAX OFFICER, WARD 3 3 5, AHMEDABAD vs VASANI INFRASTRUCTURE, AHMEDABAD

ITA 2304/AHD/2025[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
7/8/2026

BHAGWANBHAI KARSHANBHAI PATEL,BANASKANTHA vs ITO, WARD 1, PALANPUR, BANASKANTHA

ITA 2238/AHD/2025[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
7/8/2026

ABDULHAKK ADAMBHAI RANGUNI,BHARUCH, GUJARAT vs THE DY.CIT, CIRCLE 2(1)(1), VADODARA, VADODARA, GUJARAT

ITA 2175/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
7/8/2026

SHITALBEN VIJAYKUMAR PATEL,AHMEDABAD vs ASSESSMENT UNIT,NFAC,PRESENT-THE ITO,WARD-3(2)(1), AHMEDABAD

ITA 2000/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
7/8/2026

SAKARIYA METAL ROLLING MILLS,ODHAV, AHMEDABAD vs ITO WARD 3(3)(5), AHMEDABAD, AHMEDABAD

ITA 1871/AHD/2025[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
7/8/2026

ASHOK DATTATRAY MUTKULE,PUNE vs THE INCOME TAX OFFICER, WARD 3(3), PUNE

ITA 2064/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
7/8/2026

GAURAV RAMESH AHER,NASHIK vs ITO, WARD-2(1), NASHIK, NASHIK

ITA 1542/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
7/8/2026

BAJAJ ALLIANZ STAFFING SOLUTIONS LTD,5TH FLOOR, BAJAJ ALLIANZ HOUSE, AIRPORT ROAD vs CIRCLE 1(1), PUNE, PMT BUILDING, SWARGATE,

ITA 1507/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
7/8/2026

RAJAN BABU VEMULA,SECUNDRABAD vs ITO, WARD-1, HYDERABAD

ITA 714/HYD/2026[2015-16]Status: DisposedITAT HyderabadAY 2015-16
7/8/2026

RAVINDER REDDY MUNUGALA,HYDERABAD vs ITO, WARD-8(1), HYDERABAD

ITA 327/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
7/8/2026

THE ANDHRA PRADESH SHILPARAMAM ARTS CRAFTS & CULTURAL SOCIETY,VIJAYAWADA vs DCIT, EXEMPTION CIRCLE-1(1), HYDERABAD

ITA 263/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
7/8/2026

PRABHAKAR REDDY EDULAKANTI, RANGAREDDY vs ACIT, CENTRAL CIRLCE-2(1), HYDERABAD

ITA 260/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
7/8/2026

PRABHAKAR REDDY EDULAKANTI,RANGAREDDY vs ACIT, CENTRAL CIRCLE-2(1), HYDERABAD

ITA 259/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
7/8/2026

MANJULA MALISETTY,ANANTAPUR vs INCOME TAX OFFICER, WARD 1, ANANTAPUR

ITA 2249/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026

MANJULA MALISETTY,ANANTAPUR vs INCOME TAX OFFICER, WARD 1, ANANTAPUR

ITA 2248/HYD/2026[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
7/8/2026

SRINIVAS BARAD,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2244/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026

JAYAMALA KORANI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2243/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026

JAYAMALA KORANI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(1), AAYAKAR BHAWAN

ITA 2242/HYD/2026[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
7/8/2026

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2241/HYD/2026[2022-2023]Status: DisposedITAT HyderabadAY 2022-2023
7/8/2026

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2240/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026

VENKATA SUBRAHMANYAM RAMPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2239/HYD/2026[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
7/8/2026

SURYANARAYANA MUSUMURU,CHITTOOR vs INCOME TAX OFFICER, WARD 1(3), TIRUPATI

ITA 2238/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026

SURYANARAYANA MUSUMURU,CHITTOOR vs INCOME TAX OFFICER, WARD 1(3), TIRUPATI

ITA 2237/HYD/2026[2020-2021]Status: DisposedITAT HyderabadAY 2020-2021
7/8/2026

SUDHA MADHURI NALLAPATI,HYDERABAD vs INCOME TAX OFFICER, WARD 13(3), AAYAKAR BHAWAN

ITA 2231/HYD/2026[2021-2022]Status: DisposedITAT HyderabadAY 2021-2022
7/8/2026