Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
POOJA BIYANI,SURAT vs ITO WARD 1(3)(1), SURAT
ITA 468/SRT/2026[2024-2025]Status: DisposedITAT SuratAY 2024-2025
ARUNKUMAR SURYANATH RAI,VAPI vs DCIT, VAPI CIRCLE, VAPI
ITA 129/SRT/2026[2018-19]Status: DisposedITAT SuratAY 2018-19
RACHIT PRAMOD PODDAR,SURAT vs ITO, WARD 3(2)(6), SURAT
ITA 564/SRT/2025[2019-20]Status: DisposedITAT SuratAY 2019-20
DHANANJAY SHASHIKANT VAKHARIA,SURAT vs ITO, WARD 1(2)(6), SURAT
ITA 1389/SRT/2025[2015-16]Status: DisposedITAT SuratAY 2015-16
MILAN MAHESHBHAI MORADIYA,SURAT vs ITO, WARD-3(3)(1), SURAT
ITA 1380/SRT/2025[2023-24]Status: DisposedITAT SuratAY 2023-24
SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR
ITA 698/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR
ITA 697/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA
ITA 687/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA
ITA 686/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
PRAMODKUMAR CHARANDASJI RAMTEKE,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR
ITA 668/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
MANISH SOBHAGMAL BAJAJ,MAHARASHTRA vs INCOME TAX OFFICER, CHANDRAPUR
ITA 666/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
YUWARAJ RAMDAS KAPGATE,MUMBAI vs ITO, WARD-1, BHANDARA, BHANDARA
ITA 562/NAG/2026[2021-2022]Status: DisposedITAT NagpurAY 2021-2022
YUWARAJ RAMDAS KAPGATE,MUMBAI vs ITO, WARD-1, BHANDARA, BHANDARA
ITA 561/NAG/2026[2020-2021]Status: DisposedITAT NagpurAY 2020-2021
MAHATMA PHULE NAGRI PAT SANSTHA M. SHEGAON,SHEGAON vs INCOME TAX OFFICER, WARD-2,KHAMGAON, KHAMGAON
ITA 532/NAG/2026[2018-19]Status: DisposedITAT NagpurAY 2018-19
THE PRAGATISHEEL SAHKARI PAT SANSTHA MARYADIT,NAGPUR vs ITO WARD 4(4), NAGPUR, NAGPUR
ITA 478/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
BINA PRADEEP MALLI,NAGPUR vs ITO WARD 4(3), NAGPUR, NAGPUR
ITA 414/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
KAPISH HARIPRASAD PODDAR,NAGPUR vs INCOME TAX OFFICER, WARD - 1(4), NAGPUR, NAGPUR
ITA 406/NAG/2026[2024-25]Status: DisposedITAT NagpurAY 2024-25
KESHAO NAGARI CO-OPERATIVE PATH SANSTHA LTD WANI,YAVATMAL vs ITO WARD - 1, YAVATMAL, YAVATMAL
ITA 373/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
PUSHPA VIKAS DHAGE,WARDHA, MAHARASHTRA vs ITO WARD 1, WARDHA, MAHARASHTRA, WARDHA, MAHARASHTRA
ITA 370/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
PAPPU SINGH JAMAIT SINGH BAGGA,NAGPUR vs INCOME TAX OFFICER, WARD 1(1), NAGPUR, NAGPUR
ITA 351/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
SUSHMA UDAY KARANJKAR,DHARAMPETH NAGPUR vs ITO WARD 4(5), NAGPUR, NAGPUR
ITA 213/NAG/2026[2015-16]Status: DisposedITAT NagpurAY 2015-16
VANKAYALA YESHWANT SAI,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 289/VIZ/2026[2023-24]Status: DisposedITAT VisakhapatnamAY 2023-24
ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA
ITA 690/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA
ITA 689/VIZ/2025[2015-16]Status: DisposedITAT VisakhapatnamAY 2015-16
PUNE SARAF ASSOCIATION,PUNE vs EXEMPTION CIRCLE, PUNE, PUNE
ITA 198/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
SARASWATI EDUCATIONAL AND CULTURAL RESEARCH SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 138/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
CHETAN PATNI,JAIPUR vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT JAIPUR
ITA 1793/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, KOTA vs SHIV VEGPRO PRIVATE LIMITED, KOTA
ITA 1428/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
ACIT, RANGE-I, LUCKNOW vs SHRI KAMLESH GUPTA, LUCKNOW
ITA 448/LKW/2020[2017-18]Status: DisposedITAT LucknowAY 2017-18
SHRI KAMLESH GUPTA,LUCKNOW vs THE ACIT, RANGE-1, LUCKNOW
ITA 381/LKW/2020[2017-18]Status: DisposedITAT LucknowAY 2017-18