Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
TIRUPATI MICROTECH PRIVATE LIMITED,UDAIPUR vs DCIT, CIRCLE-2, UDAIPUR
ITA 581/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
TIRUPATI MICROTECH PRIVATE LIMITED,UDAIPUR vs DCIT, CIRCLE-2, UDAIPUR
ITA 580/JODH/2024[2015-16]Status: DisposedITAT JodhpurAY 2015-16
PUSHAP RAJ BOHRA,JALORE vs INCOME TAX OFFICER, W-1, BARMER, BARMER
ITA 549/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
SANJU RATHI,JODHPUR vs ITO, WARD-3(4), JODHPUR
ITA 547/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
RAJPUT SAMAJ SHERGARH BALESAR PARGANA DHARAMSHALA TRUST,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 533/JODH/2024[2025-16]Status: HeardITAT JodhpurAY 2025-16
RAJPUT SAMAJ SHREGARH BALESAR PARGANA DHARAMSHALA TRUST,JODHPUR vs ITO (EXEMPTION), JODHPUR
ITA 532/JODH/2024[2017-18]Status: HeardITAT JodhpurAY 2017-18
VISHVA HINDU PARISHAD JODHAPUR PRANT SANSTHA,JODHPUR vs CIT(E), JAIPUR, JAIPUR
ITA 469/JODH/2024[NA]Status: DisposedITAT Jodhpur
VISHVA HINDU PARISHAD JODHAPUR PRANT SANSTHA,JODHPUR vs CIT(E), JAIPUR, JAIPUR
ITA 468/JODH/2024[NA]Status: DisposedITAT Jodhpur
RAJESH KUMAR AGARWAL,SADULSHAHAR vs ITO, SRIGANGANAGAR
ITA 467/JODH/2024[2015-16]Status: DisposedITAT JodhpurAY 2015-16
ASSOCIATED STONE INDUSTRIES (KOTAH) LIMITED CHARITABLE TRUST,RAMGANJMANDI vs ASSISTANT DIRECTOR OF INCOME TAX CPC, BENGALURU
ITA 465/JODH/2024[2020-21]Status: DisposedITAT JodhpurAY 2020-21
YOUTH ECONOMIC FORUM,BIKANER vs COMMISSIONER OF INCOME TAX EXEMPTION, JAIPUR
ITA 357/JODH/2024[AY 2023-24]Status: DisposedITAT Jodhpur
MADHAV MARBLES AND GRANITES LIMITED,UDAIPUR vs ITO, NATION E-ASSESSMENT CENTRE / ACIT, CIRCLE-2, DELHI / UDAIPUR
ITA 250/JODH/2024[2018-19]Status: DisposedITAT JodhpurAY 2018-19
MADHAV MARBLES AND GRANITES LIMITED,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR
ITA 249/JODH/2024[2017-18]Status: DisposedITAT JodhpurAY 2017-18
RAM NIWAS CHOUHAN,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 182/JODH/2024[2015-16]Status: DisposedITAT JodhpurAY 2015-16
BABU KHAN,BIKANER vs ITO, WARD-1(3), BIKANER
ITA 151/JODH/2024[2010-11]Status: DisposedITAT JodhpurAY 2010-11
MANAV SEVA SAHYATA TRUST,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 123/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
MOHAN LAL SUKHADIA UNIVERSITY,UDAIPUR vs ITO, EXEMPTION, UDAIPUR
ITA 40/JODH/2023[2017-18]Status: DisposedITAT JodhpurAY 2017-18
ASSTT. COMMISSIONER OF INCOME TAX, CC-2, UDAIPUR, UDAIPUR vs CORAL ASSOCIATES, UDAIPUR
ITA 270/JODH/2023[2017-18]Status: DisposedITAT JodhpurAY 2017-18
SHRI FALAHAR SHIVAYOGEESHWAR SHIKSHANA SAMITI,BELGAUM KARNATAKA vs INCOME TAX OFFICER WARD 2 BELGAUM, KARNATAKA BELGAUM
ITA 43/PAN/2026[2019-20]Status: DisposedITAT PanajiAY 2019-20
SHRI FALAHAR SHIVAYOGEESHWAR SHIKSHANA SAMITI,BELGAUM KARNATAKA vs INCOME TAX OFFICER WARD 2 BELGAUM, BELGAUM KARNATAKA
ITA 42/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE SHIRODA PROGRESSIVE URBAN MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, PANAJI
ITA 271/PAN/2025[2016-17]Status: DisposedITAT PanajiAY 2016-17
BIRLA FURUKAWA FIBRE OPTICS PRIVATE LIMITED,VERNA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 178/PAN/2025[2021-22]Status: DisposedITAT PanajiAY 2021-22
PRATIBHA SINGH, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR, RAIPUR
ITA 319/RPR/2026[2025-26]Status: DisposedITAT RaipurAY 2025-26
NILESHKUMAR M BHALODI,RAJKOT vs INCOME TAX OFFICER, WARD - 2(1)(1), RAJKOT, RAJKOT
ITA 496/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
M SHAMJI & CO.,KUTCH vs THE ITO WARD-3, GANDHIDHAM, BHUJ
ITA 320/RJT/2026[2018-19]Status: HeardITAT RajkotAY 2018-19
M SHAMJI & CO.,KUTCH vs THE ITO WARD - 3, GANDHIDHAM, GANDHIDHAM
ITA 298/RJT/2026[2018-19]Status: HeardITAT RajkotAY 2018-19
MAKADIA SHAILESH VALLABHBHDAS (HUF),RAJKOT vs ITO, WARD-1(1)(1), RAJKOT, RAJKOT
ITA 258/RJT/2026[2013-14]Status: DisposedITAT RajkotAY 2013-14
VITRAAG TRADING,RAJKOT vs DCIT, CIRCLE-2(1), RAJKOT, RAJKOT
ITA 190/RJT/2025[2013-14]Status: DisposedITAT RajkotAY 2013-14
THE ACIT CIRCLE-1(1), RAJKOT vs ABHYANT CONSTRUCTION PVT. LTD., RAJKOT
ITA 832/RJT/2024[2022-23]Status: DisposedITAT RajkotAY 2022-23
KETANKUMAR CHAMPAKLAL FULWALA,SURAT vs ITO/WARD-2(3)(6), MAJURA GATE SURAT
ITA 709/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16