Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
SHREE JAIN SAVETAMBAR KHATARGACH SHREESANG JASOL,BARMER vs CIT(EXEMPTION), JAIPUR
ITA 246/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHREE TANOT AND GHANTIYALI MANDIR,JAISALMER vs CIT(EXEMPTION), JAIPUR
ITA 241/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
RAO SHARI BIDAJI RATHORE SANSTHAN,GOPALPURA vs CIT EXEMPTION JAIPUR, INCOME TAX
ITA 221/JODH/2025[2023-2024]Status: HeardITAT JodhpurAY 2023-2024
MANAV SEVA SAHYATA TRUST,UDAIPUR vs CIT(E), JAIPUR
ITA 216/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHREE JAIN SWETAMBAR PRACHIN TIRTH,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 21/JODH/2025[NA]Status: DisposedITAT Jodhpur
DUBEY FOUNDATION,UDAIPUR vs CIT EXEMPTION, JAIPUR
ITA 208/JODH/2025[2024-2025]Status: DisposedITAT JodhpurAY 2024-2025
SHRI KRISHAN GOUSHALA SEVA SAMITI ROL,NAGAUR vs CIT(E), JAIPUR
ITA 205/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHRI KRISHAN GOUSHALA SEVA SAMITI ROL,NAGAUR vs CIT(E), JAIPUR
ITA 204/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHRI JAIN RATNA HITESHI SHRAWAK SANGH,JODHPUR vs CIT(EXEMPTION), JAIPUR
ITA 203/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHRI JAIN SWETAMBER TERAPNTHI SABHA,NAGAUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 196/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHRI JOGNIYA MATA SHAKTIPITH PRABANDH AVM VIKAS SANSTHAN,CHITTORGARH vs ITO WD-1, CHITTOR, CHITTORGARH
ITA 19/JODH/2025[2022-23]Status: DisposedITAT JodhpurAY 2022-23
SRI KANKU PARSHWANATH CHARITABLE TRUST,JALORE vs CIT (EXEMPTION), JAIPUR
ITA 175/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHREE VASUPUJAYA SWAMY JAIN SANGH TRUST,JALORE vs CIT(E), JAIPUR
ITA 174/JODH/2025[NA]Status: DisposedITAT Jodhpur
LATE SHRI GANGA RAM BISHNOI TH. L/H SHRI BRIJLAL BISHNOI.,BIKANER vs ITO, NOKHA
ITA 170/JODH/2025[2010-11]Status: DisposedITAT JodhpurAY 2010-11
JALANDHARNATHJI GAU SEVA SAMITI DHANSA,DHANSA, JALORE vs CIT(EXEMPTION), JAIPUR
ITA 17/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHRI VASUPUJYA SWAMI JAIN SHWETAMBAR MANDIR TRUST,BHILWARA vs CIT(EXEMPTION), JAIPUR
ITA 160/JODH/2025[NA]Status: DisposedITAT Jodhpur
JALANDHARNATHJI GAU SEVA SAMITI DHANSA,JALORE vs CIT(EXEMPTION), JAIPUR
ITA 16/JODH/2025[NA]Status: DisposedITAT Jodhpur
PAREEK HITKARINI MAHASABHA CHARITABLE TRUST,JODHPUR vs CIT(EXEMPTION), KAILASH HEIGHTS JAIPUR
ITA 156/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
PAREEK HITKARINI MAHASABHA CHARITABLE TRUST,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 155/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHREE PABUJEE RATHORE GHOSHALA SEVA SAMITI,BARMER vs CIT(EXEMPTION), JAIPUR
ITA 151/JODH/2025[NA]Status: DisposedITAT Jodhpur
DHINGALMAL MINES & MINERALS,BHILWARA vs INCOME TAX OFFICER,WARD-1, BHILWARA
ITA 1037/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
SETH CHHAGANMAL SURANA CHARITABLE TRUST,UDAIPUR vs CIT(E), JAIPUR, JAIPUR
ITA 101/JODH/2025[NA]Status: DisposedITAT Jodhpur
APEX MULTIPURPOSE ADUCATIONAL SOCIETY,KUCHAMAN CITY vs ITO WARD EXEMPTION, JODHPUR
ITA 1000/JODH/2025[2018-2019]Status: DisposedITAT JodhpurAY 2018-2019
INCOME TAX OFFICER, INCOME TAX OFFICE CHURU vs SHRI KRISHAN MAA JALPA BHAWANI GAUSHALA SAMITI, CHURU
ITA 940/JODH/2024[2021-22]Status: DisposedITAT JodhpurAY 2021-22
RAJ KUMAR JAIN,BIKANER vs ITO, NFAC DELHI
ITA 931/JODH/2024[2014-15]Status: DisposedITAT JodhpurAY 2014-15
SHRI KISHORE SINGH SHEKHAWAT,HANUMANGARH vs ITO, WARD-2, HANUMANGARH
ITA 89/JODH/2024[2011-12]Status: DisposedITAT JodhpurAY 2011-12
SBI,PAL LINK ROAD vs ITO (TDS-2), JODHPUR
ITA 872/JODH/2024[2012-13]Status: DisposedITAT JodhpurAY 2012-13
SBI,PAL LINK ROAD vs ITO (TDS-2), JODHPUR
ITA 870/JODH/2024[2012-13]Status: DisposedITAT JodhpurAY 2012-13
SWAMI SHREE ATMANAND SARASWATI SAMADHIDHAM TRUST,JALORE vs CIT(E), JAIPUR
ITA 835/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHRI LILADHARI GOSHALA SANSTHAN,SIROHI vs ITO, JODHPUR
ITA 776/JODH/2024[not applicable]Status: DisposedITAT Jodhpur
