Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,576 total)
GIRIRAJ SEVA SANSTHAN PANCHDEVAL,SIROHI vs CIT(E), JAIPUR, JAIPUR
ITA 545/JODH/2025[NA]Status: HeardITAT Jodhpur
GIRIRAJ SEVA SANSTHAN PANCHDEVAL,SIROHI vs CIT(E), JAIPUR, JAIPUR
ITA 544/JODH/2025[NA]Status: HeardITAT Jodhpur
UDAIPUR MARBLE PROCESSORS SAMITI,UDAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 54/JODH/2025[NA]Status: DisposedITAT Jodhpur
STATE BANK OF INDIA, (ERSTWHILE STATE BANK OF BIKANER AND JAIPUR - BALOTRA),BALOTRA vs INCOME TAX OFFICER, TDS-2, PAOTA C ROAD, JODHPUR
ITA 52/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
SHREE DHENU GOPAL GOSHALA SEVA SAMITI,RAJSAMAND vs CIT EXEMPTION, JAIPUR
ITA 489/JODH/2025[2025-26]Status: DisposedITAT JodhpurAY 2025-26
INCOME TAX OFFICER, PAOTA vs S C MEHTA & OTHERS HUF, -
ITA 456/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
JASWANT SINGH RATHORE,BALOTRA vs ITO, BALOTRA
ITA 415/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
SHRI JAIN SWATAMBER TERAPANTHI SABHA,BIKANER vs CIT (EXEMPTION), JAIPUR
ITA 350/JODH/2025[NA]Status: HeardITAT Jodhpur
SHRI JAITESHWAR SEVA SANSTHAN,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 344/JODH/2025[NA]Status: HeardITAT Jodhpur
SHRI JAITESHWAR SEVA SANSTHAN,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 343/JODH/2025[NA]Status: HeardITAT Jodhpur
SIDHARATH BAL NIKETAN SAMITI,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 342/JODH/2025[NA]Status: HeardITAT Jodhpur
SIDHARATH BAL NIKETAN SAMITI,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 341/JODH/2025[NA]Status: HeardITAT Jodhpur
SHREE CHARBHUJA SHIKSHAN SANSTHAN,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 333/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
SHREE CHARBHUJA SHIKSHAN SANSTHAN,BHILWARA vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 332/JODH/2025[2024-25]Status: DisposedITAT JodhpurAY 2024-25
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 325/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 324/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 323/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 322/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 321/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
DHARMENDRA KUMAR,BARMER vs ITO, WARA-1, BARMER
ITA 320/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
DHARMENDRA KUMAR,BARMER vs ITO, WARD-1, BARMER
ITA 319/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
NAV SRIJAN YUVA SANSTHAN,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 298/JODH/2025[NA]Status: DisposedITAT Jodhpur
NAV SRIJAN YUVA SANSTHAN,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 297/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHREE ISRA SO PARMESHRA HARIRAS NYAS BHADRES,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 296/JODH/2025[NA]Status: DisposedITAT Jodhpur
SHREE ISRA SO PARMESHRA HARIRAS NYAS BHADRES,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 295/JODH/2025[NA]Status: DisposedITAT Jodhpur
BOTHRA PARSHVANATH JAIN MANDIR,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 294/JODH/2025[NA]Status: DisposedITAT Jodhpur
BOTHRA PARSHVANATH JAIN MANDIR,BARMER vs CIT (EXEMPTION), JAIPUR
ITA 293/JODH/2025[NA]Status: DisposedITAT Jodhpur
INNOCENT STREET FRIENDS SOCIETY,UDAIPUR vs CIT, EXEMPTION, JAIPUR
ITA 282/JODH/2025[NA]Status: HeardITAT Jodhpur
INNOCENT STREET FRIENDS SOCIETY,UDAIPUR vs CIT (EXEMPTION), JAIPUR
ITA 281/JODH/2025[NA]Status: HeardITAT Jodhpur
SAHI DISHAYEN SEWA SAMITI UDAIPUR,UDAIPUR vs CIT (EXEMPTION), JAIPUR
ITA 277/JODH/2025[NA]Status: HeardITAT Jodhpur
