Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,272 total)
SHREE SARVODAY CREDIT CO-OP SOCIEYT LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 119/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 118/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 103/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 102/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 101/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT
ITA 100/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
ANGEL PUMPS PVT LTD,RAJKOT vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 610/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
NIKHAT FATMA,PURNEA vs ACIT CENTRAL CIRCLE 2, PATNA
ITA 303/PAT/2026[2022-2023]Status: DisposedITAT PatnaAY 2022-2023
SHRI NAVKAR PARIWAR,NAKODA TOWER vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 1016/IND/2025[NIL]Status: DisposedITAT Indore
ALL INDIA SECURITISATION AND ENFORCEMENT OF SECURITY INTEREST ASSOCIATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 828/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
DCIT CENTRAL CIRCLE 4 JAIPUR, JAIPUR vs DINESH KUMAR KHATORIA, JAIPUR
ITA 823/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
AKHIL BHARTIYA SEERVI CHHATARWAS TRUST,JAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 784/JPR/2026[NA]Status: DisposedITAT Jaipur
AKHIL BHARTIYA SEERVI CHHATRAWAS TRUST,JAIPUR vs CIT EXEMPTION,JAIPUR, JAIPUR
ITA 783/JPR/2026[NA]Status: DisposedITAT Jaipur
ITO, JAIPUR vs DOLLY KHANDELWAL, JAIPUR
ITA 319/JPR/2026[2024-25]Status: DisposedITAT JaipurAY 2024-25
SANJAY KUMAR SHARMA,KISHANGARH vs ITO-1, KISHANGARH
ITA 177/JPR/2026[2022-23]Status: DisposedITAT JaipurAY 2022-23
THE DY. COMMISSIONER OF INCOME-TAX, JAIPUR vs LATE SHRI SUNDER GANGARAM PUNJABI THROUGH LEGAL HEIR MS. SUNAYANA MERIA, JAIPUR
ITA 1952/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
DY. COMMISSIONER OF INCOME-TAX, JAIPUR vs LATE SHRI SUNDER GANGARAM PUNJABI THROUGH LEGAL HEIR MS. SUNAYANA MERIA, JAIPUR
ITA 1951/JPR/2025[2011-12]Status: DisposedITAT JaipurAY 2011-12
INCOME TAX OFFICER, KARAULI vs VISHWANATH & COMPANY, HINDAUN CITY
ITA 1649/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
INCOME TAX OFFICER, WARD-2(1), KOTA vs M/S KANHAIYALAL RAMESHWAR DAS, KOTA
ITA 143/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
INDIRA GANDHI PANCHYATI RAJ & GRAMIN VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 1197/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
DALJIT KAUR,SIRSA,HARYANA vs ITO WARD-1, SIRSA, HARYANA
ITA 778/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
GURMAT PARCHAR TRUST,HIMACHAL PRADESH vs CIT(E) WARD, SOLAN, HIMACHAL PRADESH
ITA 597/CHANDI/2026[2027-28]Status: DisposedITAT ChandigarhAY 2027-28
MANOHAR LAL KUKREJA,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD 5, AMBALA, AMBALA, HARYANA
ITA 449/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
RAB DE JEEV,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH
ITA 424/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
RAB DE JEEV,RUPNAGAR vs CIT, CHANDIGARH
ITA 361/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
CHARANJIT SINGH, HUF,PATIALA vs INCOME TAX OFFICER, WARD--3, PATIALA
ITA 279/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
NALIN RAWAT,PUNJAB vs ITO. WARD 6(1), CHANDIGARH, PUNJAB
ITA 272/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
KULDIP SINGH,CHANDIGARH vs ITO, WARD-5(5), CHANDIGARH, CHANDIGARH
ITA 271/CHANDI/2026[2012-13]Status: DisposedITAT ChandigarhAY 2012-13
LATE SH. SURJIT SINGH REPRESENTED BY LEGAL HEIR SMT. DAVINDER KAUR,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 264/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
SARABPREET SINGH, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 6(1), LUDHIANA, LUDHIANA
ITA 229/CHANDI/2026[2019-2020]Status: DisposedITAT ChandigarhAY 2019-2020
