Recent Judgments

Latest ITAT tax tribunal orders across all benches.(372,263 total)

HAPPY HOURS SCHOOL SOCIETY,JODHPUR vs ITO (EXEMPTION), JODHPUR

ITA 390/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
12/8/2026

DEV AGRO INDUSTRIES,E-125 & E-125A I.G.C. KHARA, BIKANER vs COMMISSIONER OF IT(APPEALS), NEW DELHI

ITA 1138/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
12/8/2026

SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR

ITA 942/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR

ITA 941/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR

ITA 844/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
12/8/2026

MANGAL SINGH RATAN SINGH DEO KI PEDI,OSIAN vs CIT EXEMPTION, CIT EXEMPTION

ITA 476/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

MANGAL SINGH RATANSINGH DEOKI PEDI,OSIAN, JODHPUR vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR

ITA 475/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 472/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR

ITA 471/JODH/2024[NA]Status: DisposedITAT Jodhpur
12/8/2026

ARVIND KUMAR MEENA, JODHPUR vs RAHUL SALECHA, JODHPUR

ITA 537/JODH/2023[2019-20]Status: DisposedITAT JodhpurAY 2019-20
12/8/2026

KARNATAKA POWER TRANSMISSION CORPN LTD EMPLOYEES CO-OP CREDIT SOCIETY,KARWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, NFAC, DELHI

ITA 98/PAN/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
12/8/2026

PEDNE TALUKA FARMERS SERVICE CO-OP STY LTD,PEDNE vs INCOME TAX OFFICER, NFAC, ASSESSMENT UNIT, DELHI

ITA 60/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
12/8/2026

KAVITA ULHAS NAIK,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI

ITA 155/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
12/8/2026

KAVITA ULHAS NAIK,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI

ITA 154/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
12/8/2026

NAMADEV HALASIKAR,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO

ITA 147/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
12/8/2026

NAMADEV HALASIKAR,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO

ITA 146/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
12/8/2026

SANGEETA SUNIL JOLAPURE,SARVOLIM, SALCETE, GOA vs INCOME TAX OFFICER WARD -1, OFFICE OF THE ITO, MARGAO, GOA

ITA 321/PAN/2025[2014-15]Status: DisposedITAT PanajiAY 2014-15
12/8/2026

PEDNE TALUKA FARMERS SERVICE CO-OPERATIVE SOCIETY LTD,PEDNE vs INCOME TAX OFFICER, WARD - 1(2), PANAJI

ITA 199/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
12/8/2026

SAHYOG KHADIGRAM MANDAL,VERAVAL vs INCOME TAX OFFICER WARD -5, VERAVAL

ITA 904/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
12/8/2026

SUNILBHAI NAGINBHAI MEHTA,SURENDRANAGAR vs THE ITO WARD-1, SURENDRANAGAR, SURENDRANAGAR

ITA 262/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIEYT LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 119/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 118/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 103/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 102/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 101/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
12/8/2026

SHREE SARVODAY CREDIT CO-OP SOCIETY LIMITED,RAJKOT, GUJARAT vs ITO WARD 1(2)(1), RAJKOT, VATIAKA, RAJKOT, GUJARAT

ITA 100/RJT/2026[2015-16]Status: DisposedITAT RajkotAY 2015-16
12/8/2026

ANGEL PUMPS PVT LTD,RAJKOT vs DCIT, CIRCLE-1(1), RAJKOT, RAJKOT

ITA 610/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
12/8/2026

NIKHAT FATMA,PURNEA vs ACIT CENTRAL CIRCLE 2, PATNA

ITA 303/PAT/2026[2022-2023]Status: DisposedITAT PatnaAY 2022-2023
12/8/2026

SHRI NAVKAR PARIWAR,NAKODA TOWER vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 1016/IND/2025[NIL]Status: DisposedITAT Indore
12/8/2026

ALL INDIA SECURITISATION AND ENFORCEMENT OF SECURITY INTEREST ASSOCIATION,JAIPUR vs CIT EXEMPTION, JAIPUR

ITA 828/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
12/8/2026