Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,250 total)
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 990/JODH/2025[2014-15]Status: DisposedITAT JodhpurAY 2014-15
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 989/JODH/2025[2013-14]Status: DisposedITAT JodhpurAY 2013-14
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 988/JODH/2025[2012-13]Status: DisposedITAT JodhpurAY 2012-13
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 967/JODH/2025[2016-17]Status: DisposedITAT JodhpurAY 2016-17
ANITA MEHTA,JODHPUR vs ACIT CENTRAL CIRCLE-2, JODHPUR
ITA 966/JODH/2025[2015-16]Status: DisposedITAT JodhpurAY 2015-16
CHIEF EXECUTIVE OFFICER, ZILA PARISHAD BHILWARA,BHILWARA vs ITO BHILWARA, BHILWARA
ITA 964/JODH/2025[2019-20]Status: DisposedITAT JodhpurAY 2019-20
SUDHIR SYNTHETICS PRIVATE LIMITED,BHILWARA vs ASST. COMMISSIONER, CENTRALIZED PROCESSING CENTER, BENGALURU, BHILWARA
ITA 94/JODH/2025[2020-2021]Status: DisposedITAT JodhpurAY 2020-2021
GANGANAGAR KISAN KRAYA VIKRAYA S.S. LTD.,SRIGANGANAGAR vs ITO, TDS, SRIGANGANAGAR
ITA 90/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
RUDRAKSH ENTERPRISES,JODHPUR vs ITO WARD-1(2), JODHPUR
ITA 774/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
RAKESH KUMAR MOKSHIT KUMAR HUF,SURAT vs DEPUTY DIRECTOR, CPC, BENGALURU
ITA 65/JODH/2025[2023-2024]Status: DisposedITAT JodhpurAY 2023-2024
THE SUFIYA EDUCAITON SOCIETY NAGAUR,NAGAUR vs LD. AO EXEMPTION, EXEMPTION JODHPUR
ITA 64/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
GAYATRI GAU SEWA & GRAM VIKAS SEVA SANSTHAN,BARMER vs INCOME TAX OFFICER, BARMER
ITA 637/JODH/2025[N/A]Status: DisposedITAT Jodhpur
SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAUPIR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 539/JODH/2025[2023-24]Status: DisposedITAT JodhpurAY 2023-24
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKANER vs CIT EXEMPTION, JAIPUR
ITA 51/JODH/2025[2025-2026]Status: DisposedITAT JodhpurAY 2025-2026
SHREE VISHWAKARMA SUTRADHAR SAMPATI TRUST,BIKAENR vs CIT EXEMPTION, JAIPUR
ITA 50/JODH/2025[2025-2026]Status: DisposedITAT JodhpurAY 2025-2026
M/S. SENIOR MATERIAL MANAGER NORTH WESTERN RAILWAY,BIKANER vs THE INCOME TAX OFFICER, TDS, BIKANER, BIKANER
ITA 49/JODH/2025[2010-11]Status: DisposedITAT JodhpurAY 2010-11
BHILWARA ZILA DUGDH UTPADAK SANGH LTD.,BHILWARA vs PR. CIT, UDAIPUR
ITA 453/JODH/2025[2020-21]Status: DisposedITAT JodhpurAY 2020-21
HAPPY HOURS SCHOOL SOCIETY,JODHPUR vs ITO (EXEMPTION), JODHPUR
ITA 390/JODH/2025[2018-19]Status: DisposedITAT JodhpurAY 2018-19
DEV AGRO INDUSTRIES,E-125 & E-125A I.G.C. KHARA, BIKANER vs COMMISSIONER OF IT(APPEALS), NEW DELHI
ITA 1138/JODH/2025[2017-18]Status: DisposedITAT JodhpurAY 2017-18
SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR
ITA 942/JODH/2024[NA]Status: DisposedITAT Jodhpur
SHIV SHAKTI NAGNECHYA TRUST,BIKANER vs THE CIT(EXEMPTION), JAIPUR
ITA 941/JODH/2024[NA]Status: DisposedITAT Jodhpur
SHRI HARI AUM BHAKTI EVEM SHAKTI SADHANA PRANYAS,UDAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
ITA 844/JODH/2024[2024-25]Status: DisposedITAT JodhpurAY 2024-25
MANGAL SINGH RATAN SINGH DEO KI PEDI,OSIAN vs CIT EXEMPTION, CIT EXEMPTION
ITA 476/JODH/2024[NA]Status: DisposedITAT Jodhpur
MANGAL SINGH RATANSINGH DEOKI PEDI,OSIAN, JODHPUR vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
ITA 475/JODH/2024[NA]Status: DisposedITAT Jodhpur
SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR
ITA 472/JODH/2024[NA]Status: DisposedITAT Jodhpur
SEWA BHARTI SAMITI,PALI vs CIT(E), JAIPUR, JAIPUR
ITA 471/JODH/2024[NA]Status: DisposedITAT Jodhpur
ARVIND KUMAR MEENA, JODHPUR vs RAHUL SALECHA, JODHPUR
ITA 537/JODH/2023[2019-20]Status: DisposedITAT JodhpurAY 2019-20
KARNATAKA POWER TRANSMISSION CORPN LTD EMPLOYEES CO-OP CREDIT SOCIETY,KARWAR vs ASSISTANT COMMISSIONER OF INCOME TAX, NFAC, DELHI
ITA 98/PAN/2026[2014-15]Status: DisposedITAT PanajiAY 2014-15
PEDNE TALUKA FARMERS SERVICE CO-OP STY LTD,PEDNE vs INCOME TAX OFFICER, NFAC, ASSESSMENT UNIT, DELHI
ITA 60/PAN/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
KAVITA ULHAS NAIK,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI
ITA 155/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22