Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,960 total)
PRATHAMIK KRISHI PATTIN SAHAKARI SANGHA NIYAMIT KALAGURKI,BIJAPUR vs INCOME TAX OFFICER, WARD-1, BIJAPUR
ITA 2388/BANG/2025[2018-19 ]Status: DisposedITAT Bangalore
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2162/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, MUMBAI vs M/S. M B TRADE LINK PVT. LTD., MUMBAI
ITA 884/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SINAI MARITIME SERVICES PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-8(2)(1), MUMBAI
ITA 759/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABHISHEK PRADEEPKUMAR BANSAL, MUMBAI
ITA 701/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABANS JEWELS LIMITED, MUMBAI
ITA 700/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
GOPALJI GANESHPRASAD VAISHYA,VASHI vs ASSESSING OFFICER, VASHI
ITA 6127/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DARSHITA SURESHKUMAR CHAUHAN,BORIVALI WEST vs WARD 42(1)(2), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 6116/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX- 6(1)(2), MUMBAI, MUMBAI vs AMIT MAHENDRAKUMAR MEHTA, MUMBAI
ITA 599/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DIVYESH CHANDRAKANT SEJPAL LEGAL HEIR OF MUKTABEN CHANDRAKANT SEJPAL,NAVI MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(2), MUMBAI
ITA 5131/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5110/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, BOMBAY
ITA 5102/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
OMYA INDIA PRIVATE LIMITED,MAHARASHTRA, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1) MUMBAI, MAHARASHTRA, MUMBAI
ITA 5099/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4926/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4925/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AMRUT CO-OP. HOUSING SOCIETY LTD.,MUMBAI vs ITO, MUMBAI
ITA 4547/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
WADHWAGROUP HOLDINGS PRIVATE LIMITED,MUMBAI vs PCIT (CENTRAL), MUMBAI-3, MUMBAI
ITA 4338/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
BHAGYASHREE ABHIJIT BHATKHANDE,BORIVALI vs INCOME TAX OFFICER WARD 42 1 1 MUMBAI, MUMBAI
ITA 3942/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
METROPOLITAN EDUCATION TRUST,MUMBAI vs ITO (EXEMPTION) 2(1), MUMBAI, MUMBAI
ITA 3915/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHARAT BALVANTRAI GORADIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3771/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
BUDDHA SRIDHAR VEERA VENKATA NAGA SATYA,HYDERABAD vs ITO WARD 24(1)(1), MUMBAI
ITA 3434/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-16(2), MUMBAI vs ASHIM ASHITBARAN DESAI, MUMBAI
ITA 3381/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PUSHPA S. AMIN,MUMBAI vs ITO-41(4)(3), MUMBAI
ITA 3363/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ANTHONY ROCKEY AVERA,THANE vs INCOME TAX OFFICER, KAUTILYA BHAVAN BKC
ITA 3356/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAHIL SALIM ZARI,BYCULLA (EAST) vs ITO INT. TAX, WARD 4(3)(1), MUMBAI
ITA 3340/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
REMSONS INDUSTRIES LTD,MUMBAI vs CIRCLE13(3)(2), MUMBAI
ITA 2676/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RED HAT INDIA PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 2423/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JIND HARYANA BORDER TOLL ROAD PRIVATE LIMITED,MUMBAI vs INCOME TAX WARD 6(3)(1), MUMBAI, MUMBAI
ITA 2089/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ASHIM ASHITBARAN DESAI,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 16(2), MUMBAI, MUMBAI
ITA 2087/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
NIRAMAYSEVA FOUNDATION,MUMBAI vs ITO EXEMPTION 2(1), MUMBAI
ITA 1767/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22