Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,003 total)
SRI RAMANANDA CHARITABLE AND EDUCATIONAL TRUST,UTTARA KANNADA vs CIT (EXEMPTIONS), BENGALURU
ITA 2734/BANG/2025[2026-27]Status: DisposedITAT BangaloreAY 2026-27
SRI RAMANANDA CHARITABLE AND EDUCATIONAL TRUST,UTTARA KANNADA vs CIT(EXEMPTIONS), BENGALURU
ITA 2733/BANG/2025[2026-27]Status: DisposedITAT BangaloreAY 2026-27
SHRI KADADEWARMATH OF YADOOR,YADUR vs CIT(EXEMPTION)BANGALORE, CIT (EXEMPTION)
ITA 2730/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
SRI SHIRADI SAI BABA TRUST,HOSADURGA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ITA 2729/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
VOKKALIGARA THIMMAIAH DINESH KUMAR,KODAGU vs INCOME TAX OFFICER, WARD-1 MADIKERI, MADIKERI
ITA 2714/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SHANTI HARDWARE & PLYWOOD CENTRE,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2678/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MALAVAGOPPA HALLAPA SHARATH,BENGALURU vs ITO, WARD - 1 & TPS, SHIMOGA, SHIMOGA
ITA 2649/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23
REVANASIDDAPPA VEERASIDDAPPA KORE,VIJAYPURA vs INCOME TAX OFFICER WARD-2, BIJAPUR
ITA 2648/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2645/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2644/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRI GAYATHRI CREDIT CO-OPERATIVE SOCIETY LIMITED,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
ITA 2614/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SHASHANK SHEKHAR,MUMBAI vs INCOME TAX OFFICER, WARD 5, HMT BUILDING, BANGALORE
ITA 2613/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
MADEGONDA NAGARATHNA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(7), BANGALORE
ITA 2606/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
PRATHAMIK KRISHI PATTIN SAHAKARI SANGHA NIYAMIT KALAGURKI,BIJAPUR vs INCOME TAX OFFICER, WARD-1, BIJAPUR
ITA 2388/BANG/2025[2018-19 ]Status: DisposedITAT Bangalore
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2162/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, MUMBAI vs M/S. M B TRADE LINK PVT. LTD., MUMBAI
ITA 884/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
SINAI MARITIME SERVICES PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-8(2)(1), MUMBAI
ITA 759/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABHISHEK PRADEEPKUMAR BANSAL, MUMBAI
ITA 701/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI vs ABANS JEWELS LIMITED, MUMBAI
ITA 700/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
GOPALJI GANESHPRASAD VAISHYA,VASHI vs ASSESSING OFFICER, VASHI
ITA 6127/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DARSHITA SURESHKUMAR CHAUHAN,BORIVALI WEST vs WARD 42(1)(2), MUMBAI, KAUTILYA BHAVAN, MUMBAI
ITA 6116/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX- 6(1)(2), MUMBAI, MUMBAI vs AMIT MAHENDRAKUMAR MEHTA, MUMBAI
ITA 599/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DIVYESH CHANDRAKANT SEJPAL LEGAL HEIR OF MUKTABEN CHANDRAKANT SEJPAL,NAVI MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 15(3)(2), MUMBAI
ITA 5131/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5110/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, BOMBAY
ITA 5102/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
OMYA INDIA PRIVATE LIMITED,MAHARASHTRA, MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 8(2)(1) MUMBAI, MAHARASHTRA, MUMBAI
ITA 5099/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4926/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX 2 1 1 MUMBAI, MUMBAI vs BANK OF INDIA, MUMBAI
ITA 4925/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
AMRUT CO-OP. HOUSING SOCIETY LTD.,MUMBAI vs ITO, MUMBAI
ITA 4547/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
WADHWAGROUP HOLDINGS PRIVATE LIMITED,MUMBAI vs PCIT (CENTRAL), MUMBAI-3, MUMBAI
ITA 4338/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23