Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,914 total)
WADHWAGROUP HOLDINGS PRIVATE LIMITED,MUMBAI vs PCIT (CENTRAL), MUMBAI-3, MUMBAI
ITA 4338/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
BHAGYASHREE ABHIJIT BHATKHANDE,BORIVALI vs INCOME TAX OFFICER WARD 42 1 1 MUMBAI, MUMBAI
ITA 3942/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
METROPOLITAN EDUCATION TRUST,MUMBAI vs ITO (EXEMPTION) 2(1), MUMBAI, MUMBAI
ITA 3915/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BHARAT BALVANTRAI GORADIA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3771/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
BUDDHA SRIDHAR VEERA VENKATA NAGA SATYA,HYDERABAD vs ITO WARD 24(1)(1), MUMBAI
ITA 3434/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DCIT-16(2), MUMBAI vs ASHIM ASHITBARAN DESAI, MUMBAI
ITA 3381/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
PUSHPA S. AMIN,MUMBAI vs ITO-41(4)(3), MUMBAI
ITA 3363/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ANTHONY ROCKEY AVERA,THANE vs INCOME TAX OFFICER, KAUTILYA BHAVAN BKC
ITA 3356/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAHIL SALIM ZARI,BYCULLA (EAST) vs ITO INT. TAX, WARD 4(3)(1), MUMBAI
ITA 3340/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
REMSONS INDUSTRIES LTD,MUMBAI vs CIRCLE13(3)(2), MUMBAI
ITA 2676/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
RED HAT INDIA PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI
ITA 2423/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
JIND HARYANA BORDER TOLL ROAD PRIVATE LIMITED,MUMBAI vs INCOME TAX WARD 6(3)(1), MUMBAI, MUMBAI
ITA 2089/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
ASHIM ASHITBARAN DESAI,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 16(2), MUMBAI, MUMBAI
ITA 2087/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
NIRAMAYSEVA FOUNDATION,MUMBAI vs ITO EXEMPTION 2(1), MUMBAI
ITA 1767/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
DEEPA HEMANT HOON,MUMBAI vs ITO WARD 15(1)(1), MUMBAI
ITA 1191/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 41 4 1, MUMBAI vs DELNAZ HOMI SUKHESHWALLA, MUMBAI
ITA 1136/MUM/2026[2017 18]Status: DisposedITAT Mumbai
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs BHAVNA BHARAT DAFTARY, MUMBAI
ITA 9520/MUM/2025[2020]Status: DisposedITAT Mumbai
DCIT-1(3)(1), MUMBAI, MUMBAI vs FARMERSFORTUNE (INDIA) PRIVATE LIMITED, MUMBAI
ITA 943/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
AMEY MADHAV BAITULE,INDIA vs ITO WARD 3(1), KALYAN, KALYAN
ITA 8671/MUM/2025[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
MAAN HOUSING DEVELOPMENT,BORIVALI WEST vs ITO, WARD MUMBAI
ITA 8424/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
MOHANLAL KANAYALAL PAHUJA,MUMBAI vs DCIT-CC 5(2), MUMBAI
ITA 8181/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
DCIT CC 52, MUMBAI vs MOHANLAL KANAYALAL PAHUJA, MUMBAI
ITA 8180/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT-24(1), PIRAMAL CHAMBERS vs ATUL PROPERTIES, MUMBAI
ITA 8043/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-24(1), MUMBAI, PIRAMAL CHAMBERS vs ATUL PROPERTIES, MUMBAI
ITA 8042/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6497/MUM/2025[2020-21]Status: DisposedITAT MumbaiAY 2020-21
DY. COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6496/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6495/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6494/MUM/2025[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6493/MUM/2025[1999-00]Status: DisposedITAT MumbaiAY 1999-00
DY COMMISSIONER OF INCOME TAX, MUMBAI vs HITESH SHANTILAL MEHTA, MUMBAI
ITA 6492/MUM/2025[1998-99]Status: DisposedITAT MumbaiAY 1998-99
