Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,127 total)
KALIANNNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 1138/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
KALIANNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 1137/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI
ITA 1128/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI
ITA 1127/CHNY/2026[-]Status: DisposedITAT Chennai
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI
ITA 3460/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI
ITA 3401/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
KINCHITKARAM TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 3348/CHNY/2025[-]Status: DisposedITAT Chennai
SHRI. CHALASANI BABU RAJENDRA PRASAD,KOPPAL vs THE INCOME TAX OFFICER ITO WARD -1, KOPPAL, KOPPAL
ITA 932/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ANGIRA DIAMONDS AND JEWELLERY PRIVATE LI MITED,BANGALORE vs INCOME TAX OFFICER, WARD(1)(1)(1), KORAMANGALA
ITA 317/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SOHANLAL,BENGALURU vs ITO WARD 5(3)(5), BENGALURU
ITA 309/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TOWN VIVIDODDESHA SAHAKARI BHANDARA NIYAMITHA,TUMKURU vs INCOME TAX OFFICER, WARD 1 & TPS, TUMKURU, TUMKURU
ITA 2457/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SMT TARAMATI SHANTRAJ POL,HUBLI vs THE ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(1) HUBLI, HUBLI
ITA 187/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
NANJAPPA GANGADHAR,BENGALURU vs ITO, WARD-6(3)(1), BENGALURU
ITA 154/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
VENKATESH GOVINDAPPA,MYSORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), MYSORE, MYSORE
ITA 1076/BANG/2026[2018 - 2019]Status: DisposedITAT Bangalore
NERALU FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE, BANGALORE
ITA 2830/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
NERALU FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE, BANGALORE
ITA 2829/BANG/2025[2025-2026]Status: DisposedITAT BangaloreAY 2025-2026
SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
ITA 2050/BANG/2025[2010-11]Status: DisposedITAT BangaloreAY 2010-11
AKAMAI TECHNOLOGIES SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 247/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DCIT, BANGALORE vs M/S AKAMAI TECHNOLOGIES SOLUTIONS INDIA PRIVATE LIMITED, BANGALORE
ITA 177/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
PRAKASH S LADHA,MUMBAI vs INCOME TAX OFFICE WARD 30(2)(5), MUMBAI
ITA 907/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TODINI METALS AND CHEMICALS INDIA PRIVATE LIMITED,MUMBAI vs DY CIT, CIRCLE 14(1)(2), MUMBAI
ITA 807/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
SOMESHWAR KRUPA CHARITABLE TRUST,MUMBAI vs CIT (EXEM), MUMBAI
ITA 720/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
NIVODA LLP,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, MUMBAI
ITA 6620/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
NAHUR VISHWAKUTIR CHS LTD,MULUND WEST vs ITO 26(1)(1), MUMBAI
ITA 6305/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
INDU KIRIT SHAH,MUMBAI vs INCOME TAX OFFICER WARD 41(2)(2), MUMBAI
ITA 6237/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JAGDISHPRASAD BUBNA FAMILY TRUST,MUMBAI vs ITO 23(1)(6), MUMBAI
ITA 6180/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
TASNEEM FEROZ NALWALLA,MUMBAI vs ITO WARD 20(3)(1), MUMBAI
ITA 618/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
TUSHAR UDAY TALWALKAR,MUMBAI vs INCOME TAX OFFICER, JURISDICTIONAL AO WARD 41(4)(4), MUMBAI, MUMBAI
ITA 6107/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
KALPESH HARISH AHUJA,ULHASNAGAR vs INCOME TAX OFFICER, WARD 2(2), KALYAN, KALYAN
ITA 6090/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KALPESH HARISH AHUJA,ULHASNAGAR vs INCOME TAX OFFICER, WARD 2(2), KALYAN, KALYAN
ITA 6088/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
