Recent Judgments
Latest ITAT tax tribunal orders across all benches.(371,112 total)
SHATAJ BEEGUM SHAFEEK,TRICHY vs ITO, WARD-2(1), TRICHY
ITA 2945/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
T.R. MARUTHI,USA vs ITO, INTL. TAXN. WARD 2(2), CHENNAI
ITA 2675/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
T.R. MARUTHI,USA vs ITO, INTL. TAXN. WARD-2(2), CHENNAI
ITA 2674/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MR. RADHAKRISHNAN SRINIVASAN,CHENNAI vs ITO, NCW-12(1), CHENNAI
ITA 2658/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
THADEY ADNAN AHMED,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI
ITA 2648/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
M/S. SIXTH FORCE SOLUTIONS P. LTD.,CHENNAI vs ITO, CORP. WARD-6(3), CHENNAI
ITA 2643/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
M/S. SIXTH FORCE SOLUTIONS PVT. LTD.,CHENNAI vs ITO, CORP. WARD - 6(3), CHENNAI
ITA 2642/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
JALLIPATTI PACCS,TIRUPPUR vs ITO, WARD-2(4), TIRUPPUR
ITA 2639/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
RAJASEKARAN,SALEM vs ACIT, CIRCLE-1(1), SALEM
ITA 2626/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
A G T ELECTRONICS LIMITED,COIMBATIORE vs ASSESSING OFFICER, COIMBATORE
ITA 2606/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SUBRAMANIYAM MADHESWARAN,SALEM vs ITO, WARD-1(6), SALEM
ITA 2446/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
Y47 ARUMANAI PACCS,KANYAKUMARI vs THE INCOMETAX OFFICER, WARD 1, NAGERCOIL
ITA 1177/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
NISHANTH,CHENNAI vs DCIT, NON CORPORATE CIRCLE-22(1), CHENNAI
ITA 1176/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
RAVICHANDRAN RAJAMUNI,VIRUDHUNAGAR vs ITO, WARD-3, VIRUDHUNAGAR
ITA 1149/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
VENKATESAN,CHENNAI vs ITO, NCW-22(2), TAMBARAM
ITA 1147/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KALIANNNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 1138/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
KALIANNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL
ITA 1137/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI
ITA 1128/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26
SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI
ITA 1127/CHNY/2026[-]Status: DisposedITAT Chennai
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI
ITA 3460/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI
ITA 3401/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21
KINCHITKARAM TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI
ITA 3348/CHNY/2025[-]Status: DisposedITAT Chennai
SHRI. CHALASANI BABU RAJENDRA PRASAD,KOPPAL vs THE INCOME TAX OFFICER ITO WARD -1, KOPPAL, KOPPAL
ITA 932/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ANGIRA DIAMONDS AND JEWELLERY PRIVATE LI MITED,BANGALORE vs INCOME TAX OFFICER, WARD(1)(1)(1), KORAMANGALA
ITA 317/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
SOHANLAL,BENGALURU vs ITO WARD 5(3)(5), BENGALURU
ITA 309/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
TOWN VIVIDODDESHA SAHAKARI BHANDARA NIYAMITHA,TUMKURU vs INCOME TAX OFFICER, WARD 1 & TPS, TUMKURU, TUMKURU
ITA 2457/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SMT TARAMATI SHANTRAJ POL,HUBLI vs THE ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(1) HUBLI, HUBLI
ITA 187/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
NANJAPPA GANGADHAR,BENGALURU vs ITO, WARD-6(3)(1), BENGALURU
ITA 154/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
VENKATESH GOVINDAPPA,MYSORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), MYSORE, MYSORE
ITA 1076/BANG/2026[2018 - 2019]Status: DisposedITAT Bangalore
NERALU FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE, BANGALORE
ITA 2830/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26