Recent Judgments

Latest ITAT tax tribunal orders across all benches.(371,089 total)

KODAGANALLUR PARTHASARATHY PICHUMANI,KANCHEEPURAM vs ITO, TDS WARD, TAMBARAM

ITA 3559/CHNY/2026[AY 2013-14]Status: DisposedITAT Chennai

DOUBLE T INFRASTRUCTURE LLP.,CHENNAI vs ITO, NCW-10(1), CHENNAI

ITA 3444/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23

GUNASEKARAN,VILLUPURAM vs ITO, WARD-1, VILLUPURAM

ITA 3429/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20

VAGEESAN SIVARAJAN,CHIDAMBARAM vs ITO, WARD-2, CUDDALORE

ITA 3409/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18

CONNECCT MY TRIP,COIMBATORE vs ITO, NCW-4(3), COIMBATORE

ITA 3381/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21

M/S. KINCHITKARAM TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 3102/CHNY/2026[-]Status: DisposedITAT Chennai

SHATAJ BEEGUM SHAFEEK,TRICHY vs ITO, WARD-2(1), TRICHY

ITA 2945/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16

T.R. MARUTHI,USA vs ITO, INTL. TAXN. WARD 2(2), CHENNAI

ITA 2675/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18

T.R. MARUTHI,USA vs ITO, INTL. TAXN. WARD-2(2), CHENNAI

ITA 2674/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18

MR. RADHAKRISHNAN SRINIVASAN,CHENNAI vs ITO, NCW-12(1), CHENNAI

ITA 2658/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21

THADEY ADNAN AHMED,CHENNAI vs DCIT, CORP. CIRCLE-3(1), CHENNAI

ITA 2648/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24

M/S. SIXTH FORCE SOLUTIONS P. LTD.,CHENNAI vs ITO, CORP. WARD-6(3), CHENNAI

ITA 2643/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22

M/S. SIXTH FORCE SOLUTIONS PVT. LTD.,CHENNAI vs ITO, CORP. WARD - 6(3), CHENNAI

ITA 2642/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21

JALLIPATTI PACCS,TIRUPPUR vs ITO, WARD-2(4), TIRUPPUR

ITA 2639/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19

RAJASEKARAN,SALEM vs ACIT, CIRCLE-1(1), SALEM

ITA 2626/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23

A G T ELECTRONICS LIMITED,COIMBATIORE vs ASSESSING OFFICER, COIMBATORE

ITA 2606/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14

SUBRAMANIYAM MADHESWARAN,SALEM vs ITO, WARD-1(6), SALEM

ITA 2446/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14

Y47 ARUMANAI PACCS,KANYAKUMARI vs THE INCOMETAX OFFICER, WARD 1, NAGERCOIL

ITA 1177/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20

NISHANTH,CHENNAI vs DCIT, NON CORPORATE CIRCLE-22(1), CHENNAI

ITA 1176/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20

RAVICHANDRAN RAJAMUNI,VIRUDHUNAGAR vs ITO, WARD-3, VIRUDHUNAGAR

ITA 1149/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23

VENKATESAN,CHENNAI vs ITO, NCW-22(2), TAMBARAM

ITA 1147/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14

KALIANNNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL

ITA 1138/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24

KALIANNAN BALASUBRAMANIAM,NAMAKKAL vs ITO, WARD-2, NAMAKKAL

ITA 1137/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23

SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI

ITA 1128/CHNY/2026[2025-26]Status: DisposedITAT ChennaiAY 2025-26

SAKTHI TRUST,TRICHY vs CIT, EXEMPTIONS, CHENNAI

ITA 1127/CHNY/2026[-]Status: DisposedITAT Chennai

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI

ITA 3460/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19

DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs JOHNSON LIFTS PRIVATE LIMITED, CHENNAI

ITA 3401/CHNY/2025[2020-21]Status: DisposedITAT ChennaiAY 2020-21

KINCHITKARAM TRUST,CHENNAI vs CIT(EXEMPTION), CHENNAI

ITA 3348/CHNY/2025[-]Status: DisposedITAT Chennai

SHRI. CHALASANI BABU RAJENDRA PRASAD,KOPPAL vs THE INCOME TAX OFFICER ITO WARD -1, KOPPAL, KOPPAL

ITA 932/BANG/2026[2012-13]Status: DisposedITAT BangaloreAY 2012-13

ANGIRA DIAMONDS AND JEWELLERY PRIVATE LI MITED,BANGALORE vs INCOME TAX OFFICER, WARD(1)(1)(1), KORAMANGALA

ITA 317/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24