Recent Judgments
Latest ITAT tax tribunal orders across all benches.(369,743 total)
NALINI SURESHCHANDRA DAFTARY,MUMBAI vs ITO, WARD 29(1), KOLKATA, AAYAKAR BHAWAN DAKSHIN, KOLKATA
ITA 2066/KOL/2026[2018-19]Status: PendingITAT KolkataAY 2018-19
HEMANG AGENCY (P) LTD.,,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA
ITA 1989/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
BHUTORIA DEALERS PVT. LTD.,,KOLKATA vs ITO, WAD 5(1), KOLKATA,, KOLKATA
ITA 1971/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
SWAGATA MONDAL,,NEW BARRACKPORE vs ITO, WARD 49(1), KOLKATA,, KOLKATA
ITA 1711/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SREE SREE ANNAPURNA DEVI THAKURANI AND OTHERS,,KOLKATA vs ITO, WARD 29(1), KOLKATA,, KOLKATA
ITA 1710/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
BRITANNIA BEL FOODS PRIVATE LIMITED,KOLKATA vs DEPUTY COMMISSION OF INCOME TAX, CIRCLE 7(1), KOLKATA, KOLKATA
ITA 1470/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
BRITANNIA BEL FOODS PRIVATE LIMITED,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1),KOLKATA, KOLKATA
ITA 1469/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
NAND GOPAL KHAITAN,KOLKATA, WEST BENGAL vs THE DEPUTY COMMISIONER OF INCOME TAX, CIRCLE 29 KOLKATA, GARIAHAT, KOLKATA, WEST BENGAL
ITA 1372/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
M/S. KHUSIYAAN FOUNDATION,KOLKATA vs CIT(EXEMPTION), , KOLKATA
ITA 1336/KOL/2026[----]Status: DisposedITAT Kolkata
M/S. KHUSIYAAN FOUNDATION,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 1335/KOL/2026[----]Status: DisposedITAT Kolkata
SHRI PARTHA PRATIM CHOWDHURY,,KOLKATA vs DCIT, CIRCLE 52(1),, KOLKATA
ITA 1311/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
ALL INDIA FOOD SUPPLY PRIVATE LIMITED,KOLKATA vs DEPUTY CIT, CIRCLE 7(1), KOLKATA
ITA 1198/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
BURDWAN ROAD PROPERTIES PVT. LTD.,,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 678/KOL/2025[2009-10]Status: DisposedITAT KolkataAY 2009-10
NARAYAN CHANDRA SAHA,JALPAIGURI vs DCIT, CENTRAL CIRCLE 4(2),, KOLKATA
ITA 3205/KOL/2025[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-13(1),KOLKATA, KOLKATA vs MAITHAN COAL COMPANY PRIVATE LIMITED, KOLKATA
ITA 1342/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-13(1),KOLKATA, KOLKATA vs MAITHAN COAL COMPANY PRIVATE LIMITED, KOLKATA
ITA 1341/KOL/2025[2014-15]Status: DisposedITAT KolkataAY 2014-15
SANTHAKUMAR MEDUR ELUMALAI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BENGALURU
ITA 959/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
ETISALAT SOFTWARE SOLUTIONS P. LTD.,BENGALURU vs ACIT, CIRCLE-2(2)(1), BENGALURU
ITA 92/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KARNATAKA SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 4(1)(1), BANGALORE
ITA 605/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
BHARANI LATHA JAGANNATH,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU
ITA 537/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
AKSHAYA MERCHANTS FINANCE,BANGALORE vs INCOME TAX OFFICER WARD 4(3)(2), BANGALORE
ITA 494/BANG/2026[2020 - 2021]Status: DisposedITAT Bangalore
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs ITO, WARD 4(3)(3), BANGALORE
ITA 447/BANG/2026[2016-2017]Status: DisposedITAT BangaloreAY 2016-2017
ANASUYA MUDDE GOWDA CHARITABLE TRUST ,HASSAN vs CIT(EXEMPTIONS)BANGALORE , BENGALURU
ITA 363/BANG/2026[NA]Status: DisposedITAT Bangalore
ANASUYA MUDDE GOWDA CHARITABLE TRUST ,HASSAN vs CIT(EXEMPTIONS)BANGALORE, BENGALURU
ITA 352/BANG/2026[NA]Status: DisposedITAT Bangalore
SARASWATHI EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER WARD 3 EXEMPTION, UNITY BUILDING BANGALORE
ITA 1704/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
SARASWATHI EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER EXEMPTIONS, BANGALORE , KARNATAKA
ITA 1676/BANG/2026[2025-26]Status: DisposedITAT BangaloreAY 2025-26
SANTANU MAJUMDAR,BANGALORE vs DEPUTY COMMISONER OF INCOME TAX - CIRCLE4(1)(1), BANGALORE
ITA 1054/BANG/2026[2022-2023]Status: DisposedITAT BangaloreAY 2022-2023
SANTOSH JAIPAL,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 3044/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NEW HORIZON ENGLISH SCHOOL,B B ROAD, CHICKBALLAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2813/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
PRAKASH PALGOTA ,HUBLI vs DCIT CIRCLE-1(1) & TPS, HUBLI
ITA 2710/BANG/2025[2022-23]Status: DisposedITAT BangaloreAY 2022-23