Recent Judgments
Latest ITAT tax tribunal orders across all benches.(369,743 total)
SARITA SHETTY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 2053/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
S A GADAGI,RON vs INCOME TAX OFFICER, WARD I, GADAG
ITA 1629/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BHAGYASHREE C PATEL,RAJAJI NAGAR vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 1533/BANG/2024[2015-16]Status: DisposedITAT BangaloreAY 2015-16
AKAMAI TECHNOLOGIES SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 245/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
OORJA REALTORS PRIVATE LIMITED (STRUCK-OFF) THROUGH ITS ERTSWHILE DIRECTOR MR. ABHISHEK RAJGHARIA,UTTAR PRADESH vs ITO, WARD 5(2)(1), NOIDA
ITA 7164/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
HEMANT GODARA LEGAL HEIR ROHTASH SINGH,DELHI vs DCIT CIRCLE 43(1), DELHI
ITA 6397/DEL/2026[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
RAJ KALRA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 6236/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
R K EDUCATIONAL TRUST ,DELHI vs ITO WARD EXEMPTION 2 (4) , DELHI
ITA 5922/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
TARC PROJECTS LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5921/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
TARC PROJECTS LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
ITA 5920/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
HMY IMPEX PRIVATE LIMITED,DELHI vs ITO, WARD 11(2), DELHI
ITA 556/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
ASIA INTERNATIONAL ADVERTISEMENT & RETAIL SOLUTION PRIVATE LIMITED,DELHI vs DCIT, DELHI
ITA 5064/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
DEEPAK THAKRAN,SONIPAT vs INCOME TAX OFFICER, SONIPAT
ITA 4365/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SURJEET ,PALWAL vs ITO WARD 1(4), FBD, FARIDABAD
ITA 4363/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT , NEW DELHI vs RAJIV SHARMA, DELHI
ITA 379/DEL/2026[2019]Status: DisposedITAT Delhi
IMPERIAL EXPORT,NEW DELHI vs INCOME TAX OFFICER WARD 52(1), DELHI, NEW DELHI
ITA 3743/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
MOLHAR SINGH,GURGAON vs INCOME TAX OFFICER, GURGAON
ITA 3709/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DCIT CENTRAL CIRCLE 28 NEW DELHI, NEW DELHI vs ARAVI VENTURES PVT LTD, NEW DELHI
ITA 3697/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
FROZEN IRON AND STEEL PRIVATE LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25, NEW DELHI
ITA 3554/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
BHARTIYA EDUCATION SOCIETY,RATIA vs ITO(EXEMPTIONS), ROHTAK
ITA 3523/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
SHRI. GAUSHALA,CHANDIGARH vs INCOME TAX OFFICER, ROHTAK
ITA 3517/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
FOOTWEAR (KLICK) INDIA PRIVATE LIMITED,DELHI vs DCIT, CC-29, DELHI
ITA 3492/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
NEW DELHI REALCON PVT LTD,DELHI vs DCIT CC-29, DELHI
ITA 3491/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
NEW DELHI REALCON PVT LTD,DELHI vs DCIT CC-29, DELHI
ITA 3490/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
NEW DELHI REALCON PVT LTD,DELHI vs DCIT CC-29, DELHI
ITA 3489/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S COSMIC NUTRACOS SOLUTIONS PRIVATE LIMITED ,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5, DELHI, DELHI
ITA 3404/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
SANJAY SHARMA,GUGAON vs DCIT, CIRCLE- 53(1), DELHI
ITA 306/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
INCOME TAX OFFICER, DELHI vs ANKUSH JAIN, DELHI
ITA 2851/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCIT, DELHI vs OM PRAKASH GUPTA, DELHI
ITA 2429/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
DCIT, DELHI vs OM PRAKASH GUPTA, NEW DELHI
ITA 2428/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13