Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,351 total)

SUNIL KUMAR SHUKLA,BASTI vs ITO-BASTI, BASTI

ITA 545/LKW/2026[2020-21]Status: DisposedITAT LucknowAY 2020-21
25/8/2026

TARUN GUPTA,LUCKNOW vs ASSESSING OFFICER, LUCKNOW

ITA 523/LKW/2026[2021-22]Status: DisposedITAT LucknowAY 2021-22
25/8/2026

ASHA GOEL,LUCKNOW vs ASSESSING OFFICER, NFAC

ITA 34/LKW/2026[2019-20]Status: DisposedITAT LucknowAY 2019-20
25/8/2026

BIHARI LAL MEMORIAL EDUCATIONAL SOCIETY, GURGAON,HARYANA vs THE CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH

ITA 658/CHANDI/2026[2026-2027]Status: DisposedITAT ChandigarhAY 2026-2027
25/8/2026

JASVIR SINGH,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, KHANNA, PUNJAB

ITA 435/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
25/8/2026

JASVIR SINGH,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, ITO WARD , KHANNA, PUNJAB

ITA 434/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
25/8/2026

SAKSHAM ENTERPRISES,SHIMLA vs ITO, SHIMLA

ITA 389/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
25/8/2026

SUMIT WADHWA,AMBALA vs INCOME TAX OFFICER(WARD-4,AMABALA), AMBALA

ITA 1742/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
25/8/2026

RAAMA ENTERPRISES,VADODARA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(3), VADODARA, VADODARA

ITA 899/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
25/8/2026

PRAVINKUMAR RAMJIBHAI PATEL,GUJARAT vs ITO WARD 1, MEHSANA, MEHSANA

ITA 2312/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
25/8/2026

STATE BANK OF INDIA LCPC,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (TDS), AHMEDABAD, AHMEDABAD

ITA 1848/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
25/8/2026

STATE BANK OF INDIA LCPC,BHAVNAGAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (TDS), AHMEDABAD, AHEMDABAD

ITA 1847/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
25/8/2026

RAMESHBHAI CHHOTABHAI VANKAR,PETLAD vs INCOME TAX OFFICER, PETLAD

ITA 1838/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
25/8/2026

STATE BANK OF INDIA MANEK BAUG BRANCH (08052),AHMEDABAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS ADDL/JT CIT TDS AHM, AHMEDABAD

ITA 1818/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
25/8/2026

STATE BANK OF INDIA RACPC BRANCH,VADODARA vs THE INCOME TAX OFFICER, TDS CIRCLE TDS, VADODARA, VADODARA

ITA 1817/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
25/8/2026

MAYANK GUNVANTRAY JOSHI,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 1471/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
25/8/2026

MAYANK GUNVANTRAY JOSHI,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 1470/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
25/8/2026

MITESH SHAH,AHMEDABAD vs ITO, WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 1304/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
25/8/2026

SWARAJ CORPORATION,ANAND vs THE DY.CIT, CENTRAL CIRCLE-2, VADODARA

ITA 1051/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
25/8/2026

NEELAM ARUN UPADHYAYA,PUNE vs ITO - WARD 9(3), PUNE, PRATYAKSHA KAR BHAVAN, AKRUDI, PUNE

ITA 765/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/8/2026

NEELAM ARUN UPADHYAYA,PUNE vs ITO WARD 9(3), PUNE, PUNE

ITA 764/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/8/2026

NEELAM ARUN UPAHYAYA,PUNE vs ITO WARD 9(3), PUNE, PRATYAKSHA KAR BHAWAN, AKURDI, PUNE

ITA 763/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/8/2026

SACHIN HANUMANT MACHALE,SHINDAVANE, PUNE vs INCOME TAX OFFICER, WARD14(3), PUNE, SALISBURY PARK

ITA 761/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/8/2026

PRECIHOLE FOUNDATION,THANE vs EXMPTION WARD, PUNE

ITA 628/PUN/2026[NOT APPLICABLE]Status: DisposedITAT Pune
25/8/2026

PRECIHOLE FOUNDATION,THANE vs EXEMPTION CIRCLE, PUNE

ITA 627/PUN/2026[Not Applicable]Status: DisposedITAT Pune
25/8/2026

NEETA PARESH KHARDE,NASHIK vs THE ITO, WARD-1(1), NASHIK, NASHIK

ITA 518/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
25/8/2026

MADHAV VINAYAK CHATE,BEED vs ITO WD-1(5), AURANGABAD

ITA 421/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
25/8/2026

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE vs BARAMATI AGRO LIMITED , PUNE

ITA 395/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
25/8/2026

PATBANDHARE KARMCHARYANCHI SAHAKARI SANSTHA MARYADIT, SANGLI,PATBANDHARE BHAVAN vs ITO WARD 1, SANGLI, SANGLI

ITA 390/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
25/8/2026

PARASHRAM KHANDU CHANDRE,NASHIK vs ITO WARD 2(1),NASHIK , NASHIK

ITA 3076/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
25/8/2026