Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI
ITA 5268/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI
ITA 5262/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
ITO-27(3)(1). MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5239/MUM/2026[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO-27(3)(1), MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5231/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO-27(3(1), MUMBAI, MUMBAI vs SANJEEV HARSHUPRASAD MISHRA, MUMBAI
ITA 5210/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
R E INFRA PRIVATE LIMITED.,MUMBAI vs DY COMMISSIONER CIRCLE 14(1)(2), MUMBAI
ITA 5190/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
J B KHOKHANI AND CO,MUMBAI vs ACIT, CIRCLE 20(1), MUMBAI
ITA 5176/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
CHANDRAKANT BABALDAD PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5134/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5129/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
RAMJIWAI SATSANG TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(2), MUMBAI, MUMBAI
ITA 5115/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
RAMJIWAI SATSANG TRUST,MUMBAI vs INCOME TAX OFFICER (EXEMPTION), WARD 2(2), MUMBAI
ITA 5113/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5097/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5095/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5081/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5078/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5075/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5073/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
CHANDRAKANT BABALDAS PATEL,PATAN vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 8(1), MUMBAI
ITA 5071/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
DCIT-19(1), MUMBAI, MUMBAI vs B.M. ENTERPRISES, MUMBAI
ITA 5025/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RISHIT JAILESH DALAL,MUMBAI vs INCOME TAX OFFICER, WARD 22(1)(1), MUMBAI
ITA 4984/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
INNOVATIVE TECH TEAM MEDIA ENTERPRISES PRIVATE LIMITED,MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI MAHARASHTRA
ITA 4907/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ACIT 8 3 1, MUMBAI vs VOLITION TRADING P LTD, MUMBAI
ITA 4741/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 4639/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
NATIONAL STOCK EXCHANGE INVESTOR PROTECTION FUND TRUST,MUMBAI vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), MUMBAI
ITA 4638/MUM/2026[Not Applicable]Status: DisposedITAT Mumbai
ADITYA BIRLA GLOBAL TRADING (INDIA) EMPLOYEES GRATUITY FUND,NOIDA vs ITO EXEM. WARD 2(3), MUMBAI
ITA 4546/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
VIDUSHI ASHISH AGRAWAL,MUMBAI vs ITO, WARD - 41 (4) (4), MUMBAI
ITA 4430/MUM/2026[2019-2020]Status: DisposedITAT MumbaiAY 2019-2020
HEALTH PROMOTION TRUST,MAHARASHTRA vs INCOME TAX OFFICER EXEMPTION WARD 1(3), MUMBAI, MAHARASHTRA
ITA 4407/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
NIRMAL RAMESHCHANDRA SHAH,KALYAN vs ITO - WARD 1(1), KALYAN
ITA 4341/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ECSTASY BUSINESS PARK COOPERATIVE SOCIETY LIMITED,MUMBAI vs ASST DIRECTOR OF INCOME TAX, CPC
ITA 4333/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ECSTASY BUSINESS PARK COOPERATIVE SOCIETY LIMTED,MUMBAI vs ASSESSING OFFICER, CPC
ITA 4332/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
