Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
SURESH NARAYAN SHETTY,THANE vs INCOME TAX OFFICER, WARD 3(4), THANE
ITA 4246/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
PUNYA TRADING COMPANY PRIVATE LIMITED,MUMBAI vs ITO, WARD - 5 (2) (1), MUMBAI
ITA 4193/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
STEELEX,MUMBAI vs INCOME-TAX OFFICER WARD 20 3 1, MUMBAI
ITA 4182/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
ACIT, MUMBAI vs AL GLOBAL BEVERAGES PRIVATE LIMITED, MUMBAI
ITA 4126/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PROJECT REVOLT LLP,MUMBAI vs ITO WARD 24 3 1 MUMBAI, MUMBAI
ITA 4118/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
JUNE ALICE FERNANDES,INDIA vs INCOME TAX OFFICER (IT) WARD 2 (3) (1), MUMBAI
ITA 4071/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SAMEER SHAHBUDDIN PATEL,BELAPUR vs ITO WARD 28(3)(1), VASHI
ITA 4061/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SEJAL MANOJKUMAR ROLIA,MUMBAI vs INCOME TAX OFFICER - 23(3)(6), MUMBAI
ITA 4046/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TOJO JACOB,MUMBAI vs ITO 41(1)(5), MUMBAI
ITA 4024/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
RAMESH JETHANAND JETHNANI,JAIPUR vs ITO WARD 26(1)(1), MUMBAI, MUMBAI
ITA 4015/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
PVR INOX LIMITED,MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 3960/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANKALP DEVELOPERS,THANE vs INCOME TAX OFFICER, WARD2(2) KALYAN, KALYAN
ITA 3910/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
LAKHANIS EDUCATIONAL MEDICAL AND RESEARCH FOUNDATION,VASHI vs CIT (EXEMPTIONS), MUMBAI
ITA 3904/MUM/2026[2027-28]Status: DisposedITAT MumbaiAY 2027-28
HARSHA ASHOK BHAMBHANI,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3878/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
KETAN RATANSHI SHAH,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 3851/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
ANAND SHETTY,MUMBAI vs ITO WARD 26-1-1, MUMBAI
ITA 3785/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
GREESHMA SHRIDHAR KULKARNI,THANE vs INCOME TAX OFFICER - WARD 34(2)(1), MUMBAI
ITA 3775/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
JAYSUKHLAL DODHIA,THANE vs INCOME TAX OFFICER, WARD 42(1)(2), MUMBAI
ITA 3770/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
ACIT-19(3), MUMBAI, MUMBAI vs ZEENAT SHAFIQUE JAGANI, MUMBAI
ITA 3721/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
JT. COMMISSIONER OF INCOME TAX (OSD), CIRCLE 13(1)(2), MUMBAI, MUMBAI vs PROMPT PERSONNEL PRIVATE LIMITED, MUMBAI
ITA 3675/MUM/2026[2020 21]Status: DisposedITAT Mumbai
PRIMETEK PENS PRIVATE LIMITED (FORMELY KNOWN AS BIC CELLO INDIA) PVT LTD,DAMAN vs CENTRAL CIRCLE 5(2), MUMBAI
ITA 3654/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
LATE PRADIP BHAJANLAL PARASRAMPURIA (THROUGH LEGAL HEIR ASHA PRADIP PARASRAMPURIA),MUMBAI vs THE ITO -41(3)(3), MUMBAI, MUMBAI
ITA 3564/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DCIT, CIRCLE 1(3)(1), MUMBAI vs GRAB A GRUB SERVICES LIMITED, MUMBAI
ITA 3553/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
LATA HOLDINGS PVT. LTD.,MUMBAI vs INCOME TAX OFFICER, WARD 12(3)(3), MUMBAI
ITA 3531/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-8(3), MUMBAI, MUMBAI vs 63 MOONS TECHNOLOGIES LIMITED, ANDHERI
ITA 3495/MUM/2026[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KAMAL RAMPRASAD GUPTA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(1), MUMBAI
ITA 3458/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INTELLIQUITY CONSULTING SERVICES PRIVATE LIMITED,MUMBAI vs CIRCLE 4(2)(1), MUMBAI
ITA 3208/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
POWERED MULTITRADE PRIVATE LIMITED,MUMBAI vs ITO WARD 7(3)(1), MUMBAI
ITA 318/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHAUKATALI IBRAHIM,MUMBAI vs WARD 26(2)(1), MUMBAI, MUMBAI
ITA 3094/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
HARDINGE HOUSE CO OP HSG SOC LIMITED,MUMBAI vs ITO WARD 19(1)(5), MUMBAI
ITA 3050/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17