Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
HIGH VOLT ELECTRICALS PRIVATE LIMITED,TARAPUR BOISAR INDIA vs INCOME TAX OFFICER, PALGHAR
ITA 3049/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
INTERMARKET INDIA PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2)(1), MUMBAI
ITA 2993/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
INCOME TAX OFFICER -41(2)(2), MUMBAI vs JALLALUDDIN MOHD ANIS KHAN, BHANDUP (W)
ITA 2842/MUM/2026[2010]Status: DisposedITAT Mumbai
VIJAY TRANSTECH PRIVATE LIMITED,MUMBAI vs ACIT CIRCLE-11(3)(2), MUMBAI
ITA 2644/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
DCIT CC-8(3), MUMBAI, MUMBAI vs SANJANA CRYOGENIC STORAGES LTD, MUMBAI
ITA 2503/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
DCIT-3(4), MUMBAI, MUMBAI vs JOHNSON & JOHNSON PR IVATE LIMITED, MUMBAI
ITA 2489/MUM/2026[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT-3(4), MUMBAI, MUMBAI vs JOHNSON & JOHNSON PR IVATE LIMITED, MUMBAI
ITA 2443/MUM/2026[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
ITA 2362/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
ITA 2360/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO IT 222, MUMBAI vs HARI KRISHNA EXPORTS PRIVATE LIMITED, MUMBAI
ITA 2351/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
DCIT 19 1 MUMBAI, PIRAMAL CHAMBER LAL BAUGH PAREL vs DHIRAJLAL AND COMPANY, MUMBAI
ITA 2345/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RATAN JAMSHEDJI BATLIBOI,MUMBAI vs INCOME TAX OFFICER 19(3)(1), MUMBAI
ITA 2241/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
KANCHAN WALI,MUMBAI vs INCOME TAX OFFICER WARD 34(1)(1), MUMBAI
ITA 2145/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
INCOME TAX OFFICER-41(3)(3), MUMBAI, MUMBAI vs NAWALKISHOR BASUDEV SHARMA, MUMBAI
ITA 2120/MUM/2026[2022]Status: DisposedITAT Mumbai
UDAY NAGPURE,MUMBAI vs COMMISSIONER OF INCOME TAX (APPEALS), MUMBAI
ITA 2096/MUM/2026[2011-2012]Status: DisposedITAT MumbaiAY 2011-2012
NATIONAL COMMODITY & DERIVATIVES EXCHANGE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 15(1)(2), MUMBAI
ITA 2080/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX- 4(1)(1), MUMBAI
ITA 1928/MUM/2026[2021-2022]Status: DisposedITAT MumbaiAY 2021-2022
ICICI SECURITIES LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX- 4(1)(1), MUMBAI
ITA 1927/MUM/2026[2020-2021]Status: DisposedITAT MumbaiAY 2020-2021
SWATI BHAVIN SHAH,MUMBAI vs ITO WARD 41(4)(4), MUMBAI
ITA 1870/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
YERROWDA INVESTMENTS LIMITED,MUMBAI vs DEPUTY/ASST. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-8(1), MUMBAI
ITA 1737/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
ACIT, MUMBAI vs AAACORP EXIM INDIA PVT. LTD., MUMBAI
ITA 1669/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SMT. REEMA VIVEK KOTHARI,MUMBAI vs INCOME TAX OFFICER WARD 19(3)(1), MUMBAI
ITA 1628/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ROHAN M THAKKAR LEGAL HEIR OF LATE MAHESH N THAKKAR,MUMBAI vs DCIT CENTRAL CIRCLE 8(3), MUMBAI
ITA 1459/MUM/2026[2016-2017]Status: DisposedITAT MumbaiAY 2016-2017
KISHOR SHANKAR BHOIR,MUMBAI vs WARD 20 2 3, MUMBAI
ITA 1321/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
ITO WARD 3(2), KALYAN, KALYAN vs FLEX THE HARDCORE HOUSE, THANE
ITA 9521/MUM/2025[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SNEHA HEMANT SAWANT,MUMBAI vs ITO WARD 41(1)(3), MUMBAI
ITA 9334/MUM/2025[2023-24]Status: DisposedITAT MumbaiAY 2023-24
CHIRAG ANIL SHAH,MUMBAI vs ASSTT COMM OF INCOME TAX -CIRCLE 2991), MUMBAI
ITA 8745/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANJAY VIRENDRA SURANA,MUMBAI vs JAO, INCOME TAX DEPARTMENT
ITA 8493/MUM/2025[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
SANJAY VIRENDRA SUARANA,MUMBAI vs JAO, ASSESSMENT UNIT
ITA 8492/MUM/2025[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
DHANAWADE TRANSPORT SERVICE,MUMBAI vs INCOME TAX OFFICER 28(1)(1), MUMBAI
ITA 8392/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
