Recent Judgments

Latest ITAT tax tribunal orders across all benches.(368,155 total)

A ONE LEATHERS VANIYAMBADI,VANIYAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI, CHENNAI

ITA 3441/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
31/8/2026

A ONE LEATHERS VANIYAMBADI,VANIYAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI, CHENNAI

ITA 3440/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
31/8/2026

A ONE LEATHERS VANIYAMBADI,VANIYAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI, CHENNAI

ITA 3439/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
31/8/2026

A ONE LEATHERS VANIYAMBADI,VANIAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI

ITA 3438/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
31/8/2026

SIS AGENCIES,TIRUNELVELI vs INCOME TAX OFFICER WARD-4 TIRUNELVELI, TIRUNELVELI

ITA 3434/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
31/8/2026

MUDIYAPPAN STALIN,ADUTHURAI vs ITO, WARD-1,, KUMBAKONAM

ITA 3430/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
31/8/2026

M/S. GOUTHAM JEWELLERS,CHENNAI vs DCIT, CC-3(4), CHENNAI

ITA 3357/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
31/8/2026

M/S. GOUTHAM JEWELLERS,CHENNAI vs DCIT, CC-3(4), CHENNAI

ITA 3356/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
31/8/2026

M/S. GOUTHAM JEWELLERS,CHENNAI vs DCIT, CC-3(4), CHENNAI

ITA 3355/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
31/8/2026

M/S. GOUTHAM JEWELLERS,CHENNAI vs DCIT, CENTRAL CIRCLE-3(4), CHENNAI

ITA 3354/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
31/8/2026

ANJUMANE NOUNTHALANE ISLAM,COIMBATORE vs CIT EXEMPTIONS, CHENNAI

ITA 3350/CHNY/2026[-]Status: DisposedITAT Chennai
31/8/2026

CHENNAI NANBARGAL NALA MANDRAM,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 3348/CHNY/2026[-]Status: DisposedITAT Chennai
31/8/2026

CHENNAI NANBARGAL NALA MANDRAM,CHENNAI vs CIT EXEMPTIONS, CHENNAI

ITA 3347/CHNY/2026[-]Status: DisposedITAT Chennai
31/8/2026

SANKARAPANDIAN MURUGAIYA,TENKASI vs ITO, WARD-4,, TIRUNELVELI

ITA 2661/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
31/8/2026

RAMESHKUMAR SREEJA,PUDUCHERRY vs ITO, PUDUCHERRY

ITA 2297/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
31/8/2026

ZB91 THIRUKKADAIYUR PRIMARY AGRI COOPERATIVE CREDIT SOCIETY LIMITED,THIRUKKADAIYUR vs INCOME TAX OFFICER, WARD (1), NAGAPATTINAM

ITA 221/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
31/8/2026

FAST FORWARD LOGISTICS INDIA PRIVATE LIMITED,CHENNAI vs ITO C(2)(1), CHENNAI

ITA 2031/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
31/8/2026

PILLAPPA CHINNASWAMI,DENKANIKOTTAI vs INCOME TAX OFFICER, WARD 1, HOSUR

ITA 1876/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
31/8/2026

SAI CARE INDIA PRIVATE LIMITED,CHENNAI vs CORP. WARD 6(3) CHENNAI, CHENNAI

ITA 1864/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
31/8/2026

M/S. TATIA DEVELOPERS PVT. LTD.,CHENNAI vs ITO, CHENNAI

ITA 2983/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
31/8/2026

KEWALCHAND MEGHRAJ KOTHARI,CHENNAI vs ACIT, CENTRAL CIRCLE-1(1), CHENNAI

ITA 2249/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5402/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5401/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5383/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
31/8/2026

MARKET HALAI MEMON JAMAT,MUMBAI vs CIT (EXEMPTIONS)MUMBAI, MUMBAI

ITA 5370/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5353/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5344/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5291/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5286/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
31/8/2026

REAL GEM BUILDTECH PRIVATE LIMITED,MUMBAI vs DY. COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE 8(1), MUMBAI

ITA 5283/MUM/2026[2021-22]Status: DisposedITAT MumbaiAY 2021-22
31/8/2026