Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,155 total)
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2320/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2319/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1847/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1846/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE6(1)(1), BMTC BUILDING, KORAMANGALA
ITA 1598/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT CIRCLE 6(1)(1), BMTC BUILDING, KORAMANGALORE
ITA 1597/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 821/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-2, MANGALORE
ITA 820/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SYNAMEDIA LIMITED,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1(2), BENGALURU
ITA 3009/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2551/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2550/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2549/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2548/BANG/2025[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DEPUTY COMMISSIONER OF INCMOE RAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2547/BANG/2025[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHREE MOOKAMBIKA VIVIDODDESHA SOUHARDHA SAHAKARI LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 2522/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DCIT, CENTRAL CIRCLE-2(3), BENGALURU, BENGALURU vs PRONOMZ VENTURES LLP, BENGALURU
ITA 1702/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
GURUVANA SHREE DURGA SEVA TRUST ,MANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BENGALURU
ITA 1645/BANG/2025[2025-26]Status: DisposedITAT BangaloreAY 2025-26
KRIPA AMAR ALVA,MANGALORE vs INCOME TAX OFFICER, WARD-1(2), MANGALORE
ITA 1411/BANG/2025[2011-12]Status: DisposedITAT BangaloreAY 2011-12
KRIPA AMAR ALVA,MANGALORE vs INCOME TAX OFFICER, WARD-1(2), MANGALORE
ITA 1410/BANG/2025[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHIVALINGAIAH GANGADHAR,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA, RAMANAGARA
ITA 1325/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SHIVALINGAIAH GANGADHAR,RAMANAGARA vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BENGALURU, BENGALURU
ITA 1324/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
SELVAKUMAR ANCY,CHENNAI vs ITO, WARD-1,, NAGERCOIL
ITA 3482/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
SRINIVASAN JAYANTHI,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3477/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SRINIVASAN JAYANTHI,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3476/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SRINIVASAN JAYANTHI,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3475/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SRINIVASAN JAYANTHI,COIMBATORE vs ITO, NCW-1(1), COIMBATORE
ITA 3474/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SENDHILKUMAR VEERARAGAVAN,THIRUVARUR vs ITO, WARD-1,, THIRUVARUR
ITA 3472/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SHEEBA GNANASEELI,CHENNAI vs ITO, NCW-19(6), CHENNAI
ITA 3460/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
A ONE LEATHERS VANIYAMBADI,VANIYAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI, CHENNAI
ITA 3443/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
A ONE LEATHERS VANIYAMBADI,VANIYAMBADI vs INCOME TAX OFFICER, TDS WARD 1(3), CHENNAI, CHENNAI
ITA 3442/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
