Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA
ITA 2318/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA
ITA 2317/KOL/2026[2018-19]Status: DisposedITAT KolkataAY 2018-19
D.C.I.T., CENTRAL CIRCLE-3(2), KOLKATA, KOLKATA vs MANBHUM ISPAT PVT. LTD., KOLKATA
ITA 2316/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
UTPAL SHASMAL,KOLKATA vs ITO, WARD 30(1), KOLKATA, KOLKATA
ITA 2292/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA
ITA 2287/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), KOLKATA, AAYAKAR BHAWAN POORVA vs MANBHUM ISPAT PVT. LTD., KOLKATA
ITA 2286/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
KANPUR PROPERTIES & FINANCE (P) LTD.,,KOLKATA vs DCIT, CIRCLE 7(1), KOLKATA,, KOLKATA
ITA 1946/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
GAUTAM BHAUMIK,KOLKATA vs WARD 62(1), KOLKATA, KOLKATA
ITA 1777/KOL/2026[2013-14]Status: DisposedITAT KolkataAY 2013-14
INCOME TAX OFFICER WARD-10(2), KOLKATA, KOLKATA vs M/S. AUTO CARRIAGE PRIVATE LIMITED , KOLKATA
ITA 1195/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
SOMNATH HALDAR,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 25(1), KOLKATA
ITA 1064/KOL/2026[2023-2024]Status: DisposedITAT KolkataAY 2023-2024
SUMITRA DEVI BANKA,KOLKATA vs ITO, WARD 37(1),, KOLKATA
ITA 2932/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
ORGANICA AROMATICS PRIVATE LIMITED,BANGALORE vs DCIT (CENTRAL CIRCLE)-3(2),BLR, BANGALORE
ITA 803/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
HANSA DINESH,UDUPI vs ITO, WARD-1 & TPS, UDUPI
ITA 540/BANG/2026[2023-24]Status: DisposedITAT BangaloreAY 2023-24
M/S. SKYTOP BUILDERS PRIVATE LIMITED,BANGALORE vs THE ASSESSMENT UNIT, DELHI
ITA 347/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CIVIL TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), KORAMANGALA
ITA 282/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
KOLLURI INDU SEKHAR,BENGALURU vs DCIT CIRCLE 3(1)(1) , BENGALURU
ITA 256/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SANGAMESHWAR MED STORE,BIJAPUR vs INCOME TAX OFFICER, WARD-3, BIJAPUR, BIJAPUR
ITA 2512/BANG/2026[2017 - 2018]Status: DisposedITAT Bangalore
PH4 FOOD AND BEVERAGES PRIVATE LIMITED ,BENGALURU vs DCIT CENTRAL CIRCLE 1(3) , BENGALURU
ITA 242/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2320/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2319/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1847/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1846/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE6(1)(1), BMTC BUILDING, KORAMANGALA
ITA 1598/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT CIRCLE 6(1)(1), BMTC BUILDING, KORAMANGALORE
ITA 1597/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 821/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-2, MANGALORE
ITA 820/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SYNAMEDIA LIMITED,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1(2), BENGALURU
ITA 3009/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2551/BANG/2025[2016-17]Status: DisposedITAT BangaloreAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2550/BANG/2025[2015-16]Status: DisposedITAT BangaloreAY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2549/BANG/2025[2014-15]Status: DisposedITAT BangaloreAY 2014-15
