Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,359 total)
TATA AIG INSURANCE COMPANY LTD,MUMBAI vs DCIT 2(3), MUMBAI
ITA 2634/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 8(3)(1), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI
ITA 2451/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S. MARICO LTD,MUMBAI vs THE ACIT CEN CIR-35, MUMBAI
ITA 2806/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
RAJESH GUPTA,DELHI vs ITO WARD 62(2), DELHI
ITA 755/DEL/2026[2007-08]Status: DisposedITAT DelhiAY 2007-08
KASHMIR KAUR,NEW DELHI vs NFAC, DELHI
ITA 7408/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
NAJEEB UR REHMAN,GHAZIABAD vs INCOME TAX OFFICER WARD 70(1), NEW DELHI
ITA 7256/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
MR. RAMESH CHAND SHARMA,DELHI vs ITO, WARD 30(5), DELHI
ITA 7233/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ARUN KUMAR PANDEY,GAUTAM BUDDHA NAGAR vs DCIT/ACIT CEN CIR-II, NOIDA, INCOME TAX OFFICE, IIND FLOOR
ITA 6484/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
YOGSHAKTI EDUCATIONAL AND CHARITABLE TRUST,DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI
ITA 6482/DEL/2026[2027-2028]Status: DisposedITAT DelhiAY 2027-2028
GURJEET SINGH,DHANOURA JATTAN vs ITO, DELHI
ITA 6471/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SEEMA ARORA,DELHI vs ADDL/JCIT (A), HYDERABAD
ITA 6166/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SH. JATINDER PAL SINGH CHADHA,DELHI vs ITO WARD -5 (1) (5), GAUTAM BUDH NAGAR
ITA 6093/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DOGRA EDUCATION SOCIETY,DELHI vs INOCME TAX OFFICER WARD EXEMPTION 1(3), DELHI
ITA 6039/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SARAHANA SCOIETY FOR WELFARE AND DEVELOPMENT,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 5250/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HIDESQUARE EXPO LLP,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, GAUTAM BUDDH NAGAR, NOIDA
ITA 3393/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEVENDER,BHIWANI vs ITO, BHIWANI
ITA 3339/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PARVINDER SINGH BEDI,DELHI vs DCIT CIRCLE 67(1), DELHI
ITA 3142/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ACIT, NEW DELHI vs PUSHPA AGGARWAL, DELHI
ITA 6577/DEL/2025[2017]Status: DisposedITAT Delhi
DINESH KUMAR TYAGI,NOIDE vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 5922/DEL/2025[2020-2021]Status: DisposedITAT DelhiAY 2020-2021
INCOME TAX OFFICER, CR BUILDING vs JHELUM JAVERRI PRIVATE LIMITED, KRISHNA NAGAR
ITA 5620/DEL/2025[2017-18]Status: DisposedITAT DelhiAY 2017-18
M/S JOSHI AUTOZONE PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIR 1 1 CHANDIGARH AND ANR
CWP/13633/2024ITAT Punjab & Haryana
MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL
PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs NTPC LTD
ITA-89/2026ITAT Delhi
GKEM INTERNATIONAL PVT LTD & ORS. vs COMMISSIONER OF CUSTOMS ICD PPG AND OTHER ICDS
W.P.(C)-5796/2025ITAT Delhi
SOJITZ ASIA PTE. LTD. vs THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX), NEW DELHI & ORS.
W.P.(C)-7495/2026ITAT Delhi
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), AHMEDABAD, AHMEDABAD vs SANKALP ORGANISERS PVT LTD , AHMEDABAD
ITSSA 77/AHD/2023[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX,, BANGALORE
ITTPA 776/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ESI SOFTWARE (INDIA) PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITTPA 727/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
HOTEL HUB LLP,KARNATAKA vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 4(3)(1), BENGALURU, KARNATAKA
ITTPA 618/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ROMICA RAINA,USA vs THE COMMISSIONER OF INCOME-TAX,, DELHI
ITITA 290/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
ROMICA RAINA,USA vs COMMISSIONER OF INCOME TAX,, DELHI
ITITA 289/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20