Recent Judgments

KISHORE KRISHN PATKI,MUMBAI vs DCIT, CIRCLE 2(1)(1), MUMBAI

NIHITA FINANCIAL SERVICES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 13(1)(1), MUMBAI

TATA AIG INSURANCE COMPANY LTD,MUMBAI vs DCIT 2(3), MUMBAI

ASST CIT 8(3)(1), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI

M/S. MARICO LTD,MUMBAI vs THE ACIT CEN CIR-35, MUMBAI

RAJESH GUPTA,DELHI vs ITO WARD 62(2), DELHI

KASHMIR KAUR,NEW DELHI vs NFAC, DELHI

NAJEEB UR REHMAN,GHAZIABAD vs INCOME TAX OFFICER WARD 70(1), NEW DELHI

MR. RAMESH CHAND SHARMA,DELHI vs ITO, WARD 30(5), DELHI

ARUN KUMAR PANDEY,GAUTAM BUDDHA NAGAR vs DCIT/ACIT CEN CIR-II, NOIDA, INCOME TAX OFFICE, IIND FLOOR

YOGSHAKTI EDUCATIONAL AND CHARITABLE TRUST,DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI

GURJEET SINGH,DHANOURA JATTAN vs ITO, DELHI

SEEMA ARORA,DELHI vs ADDL/JCIT (A), HYDERABAD

SH. JATINDER PAL SINGH CHADHA,DELHI vs ITO WARD -5 (1) (5), GAUTAM BUDH NAGAR

DOGRA EDUCATION SOCIETY,DELHI vs INOCME TAX OFFICER WARD EXEMPTION 1(3), DELHI

SARAHANA SCOIETY FOR WELFARE AND DEVELOPMENT,NEW DELHI vs CIT(EXEMPTION), NEW DELHI

HIDESQUARE EXPO LLP,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, GAUTAM BUDDH NAGAR, NOIDA

DEVENDER,BHIWANI vs ITO, BHIWANI

PARVINDER SINGH BEDI,DELHI vs DCIT CIRCLE 67(1), DELHI

ACIT, NEW DELHI vs PUSHPA AGGARWAL, DELHI

DINESH KUMAR TYAGI,NOIDE vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE

INCOME TAX OFFICER, CR BUILDING vs JHELUM JAVERRI PRIVATE LIMITED, KRISHNA NAGAR

M/S JOSHI AUTOZONE PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIR 1 1 CHANDIGARH AND ANR

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

PR COMMISSIONER OF INCOME TAX 4 NEW DELHI vs NTPC LTD

GKEM INTERNATIONAL PVT LTD & ORS. vs COMMISSIONER OF CUSTOMS ICD PPG AND OTHER ICDS

SOJITZ ASIA PTE. LTD. vs THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX), NEW DELHI & ORS.

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), AHMEDABAD, AHMEDABAD vs SANKALP ORGANISERS PVT LTD , AHMEDABAD

WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX,, BANGALORE

ESI SOFTWARE (INDIA) PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, BENGALURU

HOTEL HUB LLP,KARNATAKA vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 4(3)(1), BENGALURU, KARNATAKA