Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,282 total)
VIJAY SHARAD BADHAN,THANE vs DCIT, CIRCLE 3, THANE, THANE
ITA 1770/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RELIANCE HOME FINANCE LIMITED,LOWER PAREL, MUMBAI vs PR. COMMISSIONER OF INCOME TAX-8, CHURCHGATE, MUMBAI
ITA 1759/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
CITYGOLD INVESTMENTS PRIVATE LIMITED,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), MUMBAI
ITA 133/MUM/2026[2018-2019]Status: DisposedITAT MumbaiAY 2018-2019
ACIT CC-8(3), MUMBAI, MUMBAI vs TILAK VENTURES LIMITED, MUMBAI
ITA 8459/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DY.COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVATE LIMITED, MUMBAI
ITA 7034/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 7.1.1, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PVT. LTD, MUMBAI
ITA 7033/MUM/2025[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMPANY PRIVIATE LIMITED, MUMBAI
ITA 6093/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs GEMINI ALUMINIUM TRADING COMAPANY PRIVATE LIMITED, MUMBAI
ITA 6092/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT CIRCLE 3(2)(1), MUMBAI vs INNOWAVE IT INFRASTRUCTURES LIMITED, PUNE
ITA 5968/MUM/2025[2018]Status: DisposedITAT Mumbai
SANSKRUTI VISTARAK SANGH,MUMBAI vs D/ACIT EXEMPTION CIRCLE-2, MUMBAI
ITA 5139/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANSKRUTI VISTARAK SANGH,MUMBAI vs ACIT (EXEMPTION) CIRCLE-2, MUMBAI
ITA 5138/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
KISHORE KRISHN PATKI,MUMBAI vs DCIT, CIRCLE 2(1)(1), MUMBAI
ITA 4836/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NIHITA FINANCIAL SERVICES PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER WARD 13(1)(1), MUMBAI
ITA 4617/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TATA AIG INSURANCE COMPANY LTD,MUMBAI vs DCIT 2(3), MUMBAI
ITA 2634/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 8(3)(1), MUMBAI vs TATA AIG GENERAL INSURANCE CO. LTD, MUMBAI
ITA 2451/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
M/S. MARICO LTD,MUMBAI vs THE ACIT CEN CIR-35, MUMBAI
ITA 2806/MUM/2008[2003-2004]Status: DisposedITAT MumbaiAY 2003-2004
RAJESH GUPTA,DELHI vs ITO WARD 62(2), DELHI
ITA 755/DEL/2026[2007-08]Status: DisposedITAT DelhiAY 2007-08
KASHMIR KAUR,NEW DELHI vs NFAC, DELHI
ITA 7408/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
NAJEEB UR REHMAN,GHAZIABAD vs INCOME TAX OFFICER WARD 70(1), NEW DELHI
ITA 7256/DEL/2026[2024-25]Status: DisposedITAT DelhiAY 2024-25
MR. RAMESH CHAND SHARMA,DELHI vs ITO, WARD 30(5), DELHI
ITA 7233/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ARUN KUMAR PANDEY,GAUTAM BUDDHA NAGAR vs DCIT/ACIT CEN CIR-II, NOIDA, INCOME TAX OFFICE, IIND FLOOR
ITA 6484/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
YOGSHAKTI EDUCATIONAL AND CHARITABLE TRUST,DELHI vs CIT (EXEMPTION) DELHI, NEW DELHI
ITA 6482/DEL/2026[2027-2028]Status: DisposedITAT DelhiAY 2027-2028
GURJEET SINGH,DHANOURA JATTAN vs ITO, DELHI
ITA 6471/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
SEEMA ARORA,DELHI vs ADDL/JCIT (A), HYDERABAD
ITA 6166/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SH. JATINDER PAL SINGH CHADHA,DELHI vs ITO WARD -5 (1) (5), GAUTAM BUDH NAGAR
ITA 6093/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DOGRA EDUCATION SOCIETY,DELHI vs INOCME TAX OFFICER WARD EXEMPTION 1(3), DELHI
ITA 6039/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SARAHANA SCOIETY FOR WELFARE AND DEVELOPMENT,NEW DELHI vs CIT(EXEMPTION), NEW DELHI
ITA 5250/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
HIDESQUARE EXPO LLP,NOIDA, UTTAR PRADESH vs ASSESSING OFFICER, GAUTAM BUDDH NAGAR, NOIDA
ITA 3393/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEVENDER,BHIWANI vs ITO, BHIWANI
ITA 3339/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
PARVINDER SINGH BEDI,DELHI vs DCIT CIRCLE 67(1), DELHI
ITA 3142/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
