Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,194 total)

JIGNESH NARENDRABHAI MANDALIYA,RAJKOT vs THE INCOME TAX OFFICER WARD 2(1)(2),RKT, RAJKOT

ITA 500/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
7/9/2026

JIGNESH NARENDRABHAI MANDALIYA,RAJKOT vs THE INCOME TAX OFFICER, WARD-2(1)(2),RKT, RAJKOT

ITA 499/RJT/2026[2019-20]Status: DisposedITAT RajkotAY 2019-20
7/9/2026

RITESH SHANTILAL VARU,RAJKOT, GUJARAT vs INCOME-TAX OFFICER, WARD 3(1)(1), RAJKOT, RAJKOT, GUJARAT

ITA 483/RJT/2026[2020-21]Status: DisposedITAT RajkotAY 2020-21
7/9/2026

DHAVAL JEWELLERS,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 422/RJT/2026[2023-24]Status: DisposedITAT RajkotAY 2023-24
7/9/2026

SUNIL BIPATPRASAD SHANI,RAJKOT vs INCOME TAX OFFICER, WARD1(1)(1), RAJKOT

ITA 854/RJT/2025[2018-19]Status: DisposedITAT RajkotAY 2018-19
7/9/2026

VRAJLAL CHANABHAI KACHHADIYA,JAMNAGAR vs ITO, WARD-2(6), JAMNAGAR, JAMNAGAR

ITA 847/RJT/2025[2010-11]Status: DisposedITAT RajkotAY 2010-11
7/9/2026

DHAVAL JEWELELRS,RAJKOT vs ITO, WARD-2(1)(1), RAJKOT, RAJKOT

ITA 822/RJT/2025[2023-24]Status: DisposedITAT RajkotAY 2023-24
7/9/2026

KOMAL DEEP KAMDAR,RAJKOT vs INCOME TAX OFFICER, WARD 2(2)(3), RAJKOT

ITA 744/RJT/2025[2020-21]Status: DisposedITAT RajkotAY 2020-21
7/9/2026

DINESHBHAI MAGANBHAI BUTANI,SURAT vs INCOME TAX OFFICER,WARD 3(3)(1), SURAT

ITA 1131/SRT/2025[2017-18]Status: DisposedITAT SuratAY 2017-18
7/9/2026

QUBIX HOSPITALITY PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, INCOME TAX

ITA 510/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

AYATI GEMS PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), NAGPUR

ITA 509/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

ZODIAC DEALCOM PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR

ITA 501/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

ATLANTIC VISTA REAL ESTATE PVT LTD,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR

ITA 474/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

BLACKSTONE LOGISTICS PVT. LTD.,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR

ITA 473/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR

ITA 445/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL NAGPUR, NAGPUR

ITA 444/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
7/9/2026

SUBLIME WAREHOUSING PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), NAGPUR

ITA 443/NAG/2026[2016-17]Status: DisposedITAT NagpurAY 2016-17
7/9/2026

CONCRETE ENTERPRISES PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 413/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
7/9/2026

CONCRETE ENTERPRISES PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 412/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 411/NAG/2026[2022-23]Status: DisposedITAT NagpurAY 2022-23
7/9/2026

HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 410/NAG/2026[2021-22]Status: DisposedITAT NagpurAY 2021-22
7/9/2026

HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 409/NAG/2026[2020-21]Status: DisposedITAT NagpurAY 2020-21
7/9/2026

HANEIL SOYA-TECH PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL, NAGPUR

ITA 408/NAG/2026[2019-20]Status: DisposedITAT NagpurAY 2019-20
7/9/2026

GHANSHYAM BHAGWANDAS KEWALRAMANI,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR

ITA 16/NAG/2026[2017-18]Status: DisposedITAT NagpurAY 2017-18
7/9/2026

HUZEFA HUSAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2) - NAGPUR, NAGPUR

ITA 676/NAG/2025[2023-24]Status: DisposedITAT NagpurAY 2023-24
7/9/2026

HUZEFA HUSAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2)-NAGPUR, NAGPUR

ITA 675/NAG/2025[2021-22]Status: DisposedITAT NagpurAY 2021-22
7/9/2026

HUZEFA HUSAIN,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2) - NAGPUR, NAGPUR

ITA 674/NAG/2025[2020-21]Status: DisposedITAT NagpurAY 2020-21
7/9/2026

MILIND NARAYAN GHOGARE,NAGPUR vs DCIT/ACIT CENCIR 1(2),NAG, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR

ITA 339/NAG/2025[2015-16]Status: DisposedITAT NagpurAY 2015-16
7/9/2026

MILIND NARAYAN GHOGARE,NAGPUR vs DCIT/ACIT CENCIR 1(2),NAGPUR, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR

ITA 338/NAG/2025[2014-15]Status: DisposedITAT NagpurAY 2014-15
7/9/2026

MILIND NARAYAN GHOGARE,NAGPUR vs DCIT/ACIT CENCIR 1(2),NAGPUR, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR

ITA 337/NAG/2025[2013-14]Status: DisposedITAT NagpurAY 2013-14
7/9/2026