MILIND NARAYAN GHOGARE,NAGPUR vs. DCIT/ACIT CENCIR 1(2),NAG, AAYAKAR BHAVAN, TELANKHEDI ROAD,CIVIL LINES,NAGPUR
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Income Tax Appellate Tribunal, “DB” BENCH, NAGPUR
Before: SHRI ANUBHAV SHARMA & SHRI KHETTRA MOHAN ROY
PER ANUBHAV SHARMA, JM:
These appeals preferred by the Assesse against the order of the Ld. Commissioner of Income Tax (A)-3, Nagpur (hereinafter referred to as the First Appellate Authority or ‘the FAA’ for short) in appeals filed before him against the orders of the ld. Assessing Officer (hereinafter referred to P a g e | 2 ITA Nos. 336 to 339/Del/2025 Milind Narayan Ghogare (AYs: 2012-13 to 2015-16) as the Ld. AO, for short) passed u/s 143(3) r.w.s153A of the I
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