Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,369 total)
AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI
ITA 4975/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI
ITA 4974/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KRISHAN KUMAR,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI
ITA 4915/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RAGHBIR SINGH,KARNAL vs INCOME TAX OFFICER, WARD- 5, KARNAL, KARNAL
ITA 4908/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, NOIDA vs YASHODHARA VERMA, NOIDA
ITA 4903/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
SANDEEP VINAYAKRAO SAKHARE,MAHARASHTRA vs INCOME TAX OFFICER, KARNAL
ITA 4900/DEL/2026[2010-2011]Status: DisposedITAT DelhiAY 2010-2011
SAHIL MANGLA, KAITHAL, HARYANA,KAITHAL, HARYANA vs DCIT, CENTRAL CIRCLE 16, DELHI, DELHI
ITA 4898/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
BAIJU NATH JHA,NOIDA vs OFFICER OF THE INCOME TAX OFFICER, NOIDA
ITA 4373/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S TRILOK SINGH BHANDARI CHARITABLE TRUST,NEW DELHI vs ITO, WARD EXEMPTION 2(3), DELHI
ITA 4351/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
HYDROCARBONS EDUCATION & RESEARCH SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3519/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
CREATIVE ARTS EDUCATION SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3434/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
GUS GLOBAL SERVICES (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3421/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
M-POWER ENERGY INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3402/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASHWANI KUMAR,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 63(1), DELHI, DELHI
ITA 3398/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PEARL RETAIL SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI
ITA 3380/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3336/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3335/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
ACIT, DELHI vs CREAMY FOODS LTD, NOIDA
ITA 3334/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DCIT,CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs AAMBY VALLEY CITY LIMITED, MUMBAI
ITA 3283/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
PUSHPA,DELHI vs WARD 51 (1), DELHI
ITA 3274/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
MILESIDE ESTATE PRIVATE LIMITED,DELHI vs ITO WARD 17 (1), DELHI
ITA 2854/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RAJ FILLING STATION,SONEPAT vs DCIT/ACIT CIR SONEPAT, SONEPAT
ITA 2843/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2842/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2841/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2840/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD
ITA 2763/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2721/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 2720/DEL/2026[Not applicable]Status: DisposedITAT Delhi
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, NEW DELHI
ITA 2230/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, DELHI
ITA 2229/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
