Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,416 total)

GURDIP SINGH VIRK,DELHI vs ITO, WARD 29(1), DELHI

ITA 7719/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17

INCOME TAX OFFICER, WARD-1, PANIPAT, PANIPAT vs SOMPAL SINGH, PANIPAT

ITA 7676/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21

SHIV KUMAR,MUZAFFARNAGAR vs ITO WARD 3(2)(5), KHATAULI

ITA 7669/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22

SHRUTI KULSHRESHTHA,DELHI vs ITO WARD 5(2)(4), NOIDA

ITA 7663/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23

SHALLENDER RATHEE,JHAJJAR vs WARD 2 ROHTAK, ROHTAK

ITA 7651/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21

TANVEER AHMAD ANSARI,BIJNOR UP vs INCOME TAX OFFICER, INCOME TAX DEPARTMENT

ITA 7629/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

MAARS IMPEX,MORADABAD vs ITO WARD 1(1), MORADABAD

ITA 632/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

MARSHALL ANTHONY,DELHI vs INCOME TAX OFFICER, DELHI

ITA 6249/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13

MAHENDER SINGH RANA,NEW DELHI vs IO WARD 28 (4), NEW DELHI

ITA 6098/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13

GRAND LEGENDARY PROJECTS PRIVATE LIMITED,DELHI vs ITO WARD 10(1), DELHI

ITA 6077/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20

SUNIL ARORA,SONIPAT vs INCOEM TAX OFFICER, CIVIC CENTRE

ITA 5898/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

KULDEEPAK KUMAR,DELHI vs INCOME TAX OFFICER, WARD 44(1), DELHI

ITA 5882/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

M/S NIHO CONSTRUCTION LTD,NEW DELHI vs ITO WARD -18 (3), NEW DELHI

ITA 5867/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12

ANTELOPUS SELAN ENERGY LIMITED,GURGAON vs DCIT CIRCLE - 22 (2), DELHI

ITA 5860/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21

SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISSTANT COMMISSIONER OF INCOME CENTERALISED PROCESSING CENTRE TAX - TDS, GHAZIABAD, VAISHALI

ITA 5021/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15

SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTERALISED PROCESSING CENTRE - TDS CELL, GHAZIABAD VIASHALI

ITA 5020/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16

SAMARA CARPETS PRIVATE LIMITED,BHADOHI vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTERALISED PROCESSING CENTRE - TDS, VIASHALI GHAZIABAD, U.P.

ITA 5019/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14

AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI

ITA 4975/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16

AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI

ITA 4974/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15

KRISHAN KUMAR,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI

ITA 4915/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18

RAGHBIR SINGH,KARNAL vs INCOME TAX OFFICER, WARD- 5, KARNAL, KARNAL

ITA 4908/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, NOIDA vs YASHODHARA VERMA, NOIDA

ITA 4903/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17

SANDEEP VINAYAKRAO SAKHARE,MAHARASHTRA vs INCOME TAX OFFICER, KARNAL

ITA 4900/DEL/2026[2010-2011]Status: DisposedITAT DelhiAY 2010-2011

SAHIL MANGLA, KAITHAL, HARYANA,KAITHAL, HARYANA vs DCIT, CENTRAL CIRCLE 16, DELHI, DELHI

ITA 4898/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23

BAIJU NATH JHA,NOIDA vs OFFICER OF THE INCOME TAX OFFICER, NOIDA

ITA 4373/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13

M/S TRILOK SINGH BHANDARI CHARITABLE TRUST,NEW DELHI vs ITO, WARD EXEMPTION 2(3), DELHI

ITA 4351/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19

HYDROCARBONS EDUCATION & RESEARCH SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3519/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22

CREATIVE ARTS EDUCATION SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3434/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22

GUS GLOBAL SERVICES (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3421/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22

M-POWER ENERGY INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3402/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22