Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,339 total)

AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI

ITA 4975/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/9/2026

AMISH AGARWAL,DELHI vs ITO WARD 8(1), DELHI

ITA 4974/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
10/9/2026

KRISHAN KUMAR,DELHI vs INCOME TAX OFFICER, WARD 50(1), DELHI

ITA 4915/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/9/2026

RAGHBIR SINGH,KARNAL vs INCOME TAX OFFICER, WARD- 5, KARNAL, KARNAL

ITA 4908/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
10/9/2026

DEPUTY COMMISSIONER OF INCOME-TAX, NOIDA vs YASHODHARA VERMA, NOIDA

ITA 4903/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/9/2026

SANDEEP VINAYAKRAO SAKHARE,MAHARASHTRA vs INCOME TAX OFFICER, KARNAL

ITA 4900/DEL/2026[2010-2011]Status: DisposedITAT DelhiAY 2010-2011
10/9/2026

SAHIL MANGLA, KAITHAL, HARYANA,KAITHAL, HARYANA vs DCIT, CENTRAL CIRCLE 16, DELHI, DELHI

ITA 4898/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
10/9/2026

BAIJU NATH JHA,NOIDA vs OFFICER OF THE INCOME TAX OFFICER, NOIDA

ITA 4373/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
10/9/2026

M/S TRILOK SINGH BHANDARI CHARITABLE TRUST,NEW DELHI vs ITO, WARD EXEMPTION 2(3), DELHI

ITA 4351/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
10/9/2026

HYDROCARBONS EDUCATION & RESEARCH SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3519/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
10/9/2026

CREATIVE ARTS EDUCATION SOCIETY,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3434/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
10/9/2026

GUS GLOBAL SERVICES (INDIA) PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3421/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
10/9/2026

M-POWER ENERGY INDIA PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3402/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
10/9/2026

ASHWANI KUMAR,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 63(1), DELHI, DELHI

ITA 3398/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/9/2026

PEARL RETAIL SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8, NEW DELHI

ITA 3380/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
10/9/2026

ACIT, DELHI vs CREAMY FOODS LTD, NOIDA

ITA 3336/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/9/2026

ACIT, DELHI vs CREAMY FOODS LTD, NOIDA

ITA 3335/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/9/2026

ACIT, DELHI vs CREAMY FOODS LTD, NOIDA

ITA 3334/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
10/9/2026

DCIT,CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs AAMBY VALLEY CITY LIMITED, MUMBAI

ITA 3283/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/9/2026

PUSHPA,DELHI vs WARD 51 (1), DELHI

ITA 3274/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
10/9/2026

MILESIDE ESTATE PRIVATE LIMITED,DELHI vs ITO WARD 17 (1), DELHI

ITA 2854/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/9/2026

RAJ FILLING STATION,SONEPAT vs DCIT/ACIT CIR SONEPAT, SONEPAT

ITA 2843/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
10/9/2026

RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD

ITA 2842/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
10/9/2026

RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD

ITA 2841/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
10/9/2026

RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD

ITA 2840/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
10/9/2026

RENU GULATI,FARIDABAD vs ITO WARD 2(2), FARIDABAD

ITA 2763/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
10/9/2026

MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

ITA 2721/DEL/2026[Not Applicable]Status: DisposedITAT Delhi
10/9/2026

MAHASHA DHARAM PAL CHARITABLE TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI

ITA 2720/DEL/2026[Not applicable]Status: DisposedITAT Delhi
10/9/2026

SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, NEW DELHI

ITA 2230/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
10/9/2026

SURENDRA KUMAR SHARMA,CHURU vs ASSESSMENT UNIT, FACELESS, DELHI

ITA 2229/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
10/9/2026