Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
SHABIR AHMAD MIR,JANWARA vs ITO, SRINAGAR
ITA 147/ASR/2025[2016-2017]Status: DisposedITAT AmritsarAY 2016-2017
JAGDISHBHAI KABABHAI SAKARIA,JETPUR, DIST. RAJKOT vs THE DCIT/ACIT, CIRCLE-1(1), RAJKOT, RAJKOT
ITA 47/RJT/2026[2016-17]Status: DisposedITAT RajkotAY 2016-17
MAYURKUMAR PARSOTAMBHAI VIRADIYA,RAJKOT vs INCOME TAX OFFICER, WARD 3(1)(1), RAJKOT
ITA 132/RJT/2026[2017-18]Status: DisposedITAT RajkotAY 2017-18
RENU KANWAR,JAMNAGAR vs INCOME TAX OFFICER, WARD 1(3), JAMNAGAR
ITA 97/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
RAMESH LAKHANA BATA,BHUJ vs ITO WARD 2 BHUJ, BHUJ
ITA 900/RJT/2025[2022-23]Status: DisposedITAT RajkotAY 2022-23
MEENA ASHOK SHAH,AMRELI vs ADDITIONAL / JOINT / DEPUTY / ASSISTANT COMMISSIONER OF INCOME TAX/INCOME-TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE
ITA 656/RJT/2025[2014-15]Status: DisposedITAT RajkotAY 2014-15
CHETANKUMAR SURESHCHANDRA SHAH,BHARUCH vs ITO, WARD 1(3), BHARUCH
ITA 387/SRT/2026[2015-16]Status: DisposedITAT SuratAY 2015-16
JAGDISH BALKISHAN ASAWA,VALSAD vs ITO, WARD 5, VAPI
ITA 287/SRT/2026[2023-24]Status: DisposedITAT SuratAY 2023-24
KAMAL KISHORE SONI,MUMBAI vs INCOME TAX OFFICER 2(3)(7), SURAT
ITA 1164/SRT/2025[2011-12]Status: DisposedITAT SuratAY 2011-12
MD JIAUDDIN AHMED,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 152/GTY/2019[1993-94]Status: DisposedITAT GuwahatiAY 1993-94
MD JIAUDDIN AHMED,GUWAHATI vs INCOME TAX OFFICER, WARD-1(3), GUWAHATI
ITA 151/GTY/2019[1992-93]Status: DisposedITAT GuwahatiAY 1992-93
MD JIAUDDIN AHMED,GUWAHATI vs ITO, GUWAHATI
ITA 150/GTY/2019[1991-92]Status: DisposedITAT GuwahatiAY 1991-92
SUDHANSHU BHUSAN KAR,NASADIPUR, KENDRAPARA vs INCOME TAX OFFICER, KENDRAPARA WARD, KENDRAPARA
ITA 525/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
DIVISIONAL COMMISSIONERKOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS) PURNIA, PURNIA
ITA 508/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER(TDS) PURNIA, PURNIA
ITA 507/PAT/2026[2017-18]Status: DisposedITAT PatnaAY 2017-18
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS) PURNIA, PURNIA,
ITA 506/PAT/2026[2016-17]Status: DisposedITAT PatnaAY 2016-17
DIVISIONAL COMMISSIONER KOSI DIVISION SAHARSA,SAHARSA vs INCOME TAX OFFICER (TDS), PURNIA, PURNIA
ITA 484/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
DADI VEERABHADRA RAO FOUNDATION,ANAKAPALLI vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 553/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
DADI VEERABHADRA RAO FOUNDATION,ANAKAPALLI vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 552/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
BAPTIST WOMEN WELFARE AND EVANGELISTIC WORK,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 527/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
SREE VASAVI JYOTH MANEPALLI NARAYANA MURTHY MEMORIEL VRUDHA JANASRAM,TANUKU vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 516/VIZ/2026[Not Applicable]Status: DisposedITAT Visakhapatnam
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 458/VIZ/2026[2011-12]Status: DisposedITAT VisakhapatnamAY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 457/VIZ/2026[2010-11]Status: DisposedITAT VisakhapatnamAY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 456/VIZ/2026[2009-10]Status: DisposedITAT VisakhapatnamAY 2009-10
MADHAVI YADLAPALLI,NANDIGAMA MANDAL vs ITO, WARD-1(1), VIJAYAWADA
ITA 800/VIZ/2025[2018-19]Status: DisposedITAT VisakhapatnamAY 2018-19
DUVVURI VENKATA PAPAYYA SASTRY HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 760/VIZ/2025[2020-21]Status: DisposedITAT VisakhapatnamAY 2020-21
KATRAGADDA VARALAKSHMI,KOVVUR vs INCOME TAX OFFICER, TDS WARD-1, ELURU
ITA 709/VIZ/2025[2024-25]Status: DisposedITAT VisakhapatnamAY 2024-25
SHYAM LAL MUWAL,SIKAR vs ITO WARD 1(2), JAIPUR, JAIPUR
ITA 946/JPR/2026[2015-16]Status: DisposedITAT JaipurAY 2015-16
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 878/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 877/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
