Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,153 total)
NARENDRA KUMAR SHARMA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 876/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
MANI JAIN,JAIPUR vs INCOME TAX OFFICER, WARD 6(1), JAIPUR
ITA 870/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
SHRI MOKSHBHUMI AND GO SEVA SAMITI CHARITABLE TRUSTG,SADULPUR CHURU vs CIT EXEMPTION, JAIPUR
ITA 861/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
NALANDA FOUNDATION MARUDHARA,JAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), JAIPUR, JAIPUR
ITA 767/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
NALANDA FOUNDATION MARUDHARA,JAIPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION),JAIPUR, JAIPUR
ITA 762/JPR/2026[2025-26]Status: DisposedITAT JaipurAY 2025-26
RAJASTHAN URBAN DRINKING WATER SEWERAGE AND INFRASTRUCTURE CORPN LIMITED,OLD WORKING WOMEN HOSTEL, BEHIND NEHRU PALACE vs ACIT, CIRCLE-6, JPR, NEW CENTRAL REVENUE BUILDING
ITA 654/JPR/2026[2019-20]Status: DisposedITAT JaipurAY 2019-20
SIDDHARTH JAIN,GREEN WOOD CITY GURGAON,HARYANA vs JOINT COMMISSIONER OF INCOME TAX, HOLDING CHARGE OF DCIT, CR BUILDING, JAIPUR ROAD, AJMER
ITA 598/JPR/2026[2021-2022]Status: DisposedITAT JaipurAY 2021-2022
TAGORE SOUDH AVAIM VIKAS SANSTHAN,JAIPUR vs EXEMPTION WARD 1, JAIPUR
ITA 475/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
SUNILKUMAR KRISHNAKANT RATHOD,KOTA vs DCIT CIRCLE-2, KOTA, KOTA
ITA 447/JPR/2026[2023-24]Status: DisposedITAT JaipurAY 2023-24
SATISH AJMERA,C-SCHEME JAIPUR vs CIRCLE 7, JAIPUR, JAIPUR
ITA 313/JPR/2026[2017-18]Status: DisposedITAT JaipurAY 2017-18
LT. SH. PRADEEP KUMAR JAIN THROUGH SUNITA JAIN L/H SMT,TONK vs THE INCOME TAX OFFICER, WARD TONK
ITA 191/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
PAPPU RAM,DAUSA vs ITO WD, DAUSA, DAUSA
ITA 1044/JPR/2026[2020-21]Status: DisposedITAT JaipurAY 2020-21
MITHLESH SHARMA,JAIPUR vs ITO WD 1(4), JAIPUR
ITA 1792/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
LATE SHRI VISHNU KUMAR GURNANI,JAIPUR vs DCIT, CENTRAL CIRCLE - 1, JAIPUR
ITA 1788/JPR/2025[2015-16]Status: DisposedITAT JaipurAY 2015-16
M/S PINKCITY INFRACON PVT. LTD.,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, JAIPUR
ITA 1581/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs HEM SECURITIES LIMITED, JAIPUR
ITA 1579/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
SHIVAM READYMIX PRIVATE LIMITED,JAIPUR vs ACIT CEN CIR 3, JAIPUR, JAIPUR
ITA 1481/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
SHIVAM READYMIX PRIVATE LIMITED,JAIPUR vs ACIT CENTRAL CIRCLE 3, JAIPUR
ITA 1480/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
MANOJ KUMAR GUPTA,JAIPUR vs ACIT, CENTRAL CIRCLE 3, JAIPUR
ITA 1478/JPR/2025[2019-20]Status: DisposedITAT JaipurAY 2019-20
SH. TARACHAND GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ITA 1451/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
RAJENDRA KUMAR GARG,JAIPUR vs ITO WARD (4)2, JAIPUR
ITA 1209/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
BHANWAR LAL,AJMER vs INCOME TAX OFFICER, WD-2(2), AJMER, AJMER
ITA 1122/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
GAUTAM SADANA,LUCKNOW vs INCOME TAX OFFICER, RANGE-4(5), LUCKNOW
ITA 497/LKW/2026[2014-15]Status: DisposedITAT LucknowAY 2014-15
HARMAIL SINGH L/H OF LATE HARNEK SINGH,VILLAGE MATORDA vs INCOME TAX OFFICER, NABHA, NABHA
ITA 593/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERA BASSI
ITA 396/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
STEPHEN RODRIGUES, ACIT, PATIALA vs ASHOK KUMAR KAUSHIK, DERABASSI
ITA 395/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
ADD RAM,NEAR HANUMAN MANDIR, NANUANA TEHSIL RANIA vs INCOME TAX OFFICE, HUDA OFFICE SIRSA
ITA 292/CHANDI/2025[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
STATE BANK OF INDIA NARODA ROAD BRANCH,NAROAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS, ADDL/JT CIT TDS AHM, AHMEDABAD
ITA 2839/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
STATE BANK OF INDIA NARODA ROAD BRANCH,NARODA vs THE INCOME TAX OFFICER, TDS, WARD-3, AHMEDABAD, AHMEDABAD
ITA 2826/AHD/2026[2017-18]Status: PendingITAT AhmedabadAY 2017-18
HINA NALINBHAI PATEL,AHMEDABAD vs INCOME TAX ASSESSING OFFICER, AHMEDABAD
ITA 2519/AHD/2026[2019-20]Status: HeardITAT AhmedabadAY 2019-20