Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
JINDAL POLY FILMS LIMITED,BULANDSHAHR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR 10(OSD), DELHI
ITA 9173/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
MAXXFUN BUILDMART PRIVATE LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI
ITA 7924/DEL/2025[2014-2015]Status: DisposedITAT DelhiAY 2014-2015
ARSHIA AHMED QURESHI, NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7837/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ARSHIA AHMED QURESHI,NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7836/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
ARSHIA AHMED QURESHI,NEW RAJINDER NAGAR, CENTRAL DELHI, NEW DELHI vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GHAZIABAD, PURANI HAPUR CHUNGI GHAZIABAD
ITA 7835/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
MEERUT COOPERATIVE CANE DEVELOPMENT UNION LTD,MEERUT vs ASSESSMENT UNIT, NFAC DELHI
ITA 7519/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, DELHI
ITA 7057/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DY. COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, NEW DELHI
ITA 7056/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs ADITYA KUMAR JHA, NEW DELHU
ITA 7055/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DCIT, CENTRAL CIRCLE 01, DELHI, NEW DELHI vs AMAN, ROHTAK
ITA 6993/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
PLUS INC,CENTRAL DELHI, DELHI vs ITO, WARD-47(1), DELHI, DELHI
ITA 6840/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT, CENTRAL CIRCLE-1, NEW DELHI, NEW DELHI vs AMAN, ROHTAK
ITA 6820/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, JHANDEWALAN EXTN., DELHI vs MOHAN KUMAR AGARWAL AND SON, MADHYA PRADESH
ITA 6782/DEL/2025[2014-15]Status: DisposedITAT DelhiAY 2014-15
RITNAND BALVED EDUCATION FOUNDATION,DEFENCE COLONY vs CIT (EXEMPTION), CIVIC CENTRE
ITA 6617/DEL/2025[2023-24]Status: DisposedITAT DelhiAY 2023-24
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 26, NEW DELHI
ITA 6533/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 26, NEW DELHI
ITA 6532/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
ADITYA KUMAR JHA,MUKHARJEE NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
ITA 6531/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs ENSO INFRASTRUCTURES PVT LTD, DELHI
ITA 5331/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ACIT, DELHI vs ARCSERVE INDIA SOFTWARE SOLUTIONS PVT LTD, DELHI
ITA 5230/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
ARCSERVE SOFTWARE SOLUTIONS PRIVATE LIMITED,TELANGANA vs DCIT CIRCLE 1(1), DELHI (FORMALLY DCIT, CIRCLE 3(1), DELHI), DELHI
ITA 5137/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S ENSO INFRASTRUCTURES PRIVATE LIMITED,DELHI vs ACIT, DELHI
ITA 5072/DEL/2025[2016-17]Status: DisposedITAT DelhiAY 2016-17
M/S ENSO INFRASTRUCTURES PRIVATE LIMITED,DELHI vs ACIT, DELHI
ITA 5071/DEL/2025[2015-16]Status: DisposedITAT DelhiAY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-19, DELHI, JHANDEWALAN EXTN. vs RAHEES AHMAD, UTTAR PRADESH
ITA 4738/DEL/2025[2021-22]Status: DisposedITAT DelhiAY 2021-22
SAVISTA GLOBAL SOLUTIONS PRIVATE LIMITED,NEW DELHI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT (JURISDICTIONAL ASSESSING OFFICER DCIT, CIRCLE 22(2), DELHI, NEW DELHI
ITA 3939/DEL/2024[2020-21]Status: DisposedITAT DelhiAY 2020-21
SH. MANOJ MALIK,DELHI vs ACIT, CENTRAL CIRCLE-8, DELHI, DELHI
ITA 2812/DEL/2023[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT,CIRCLE-4(2), NEW DELHI vs BACARDI INDIA PVT.LTD., GURGAON
ITA 1873/DEL/2023[2015-16]Status: DisposedITAT DelhiAY 2015-16
DCIT, CIRCLE-4(2), NEW DELHI vs BACARDI INDIA PVT.LTD., GURGAON
ITA 1872/DEL/2023[2014-15]Status: DisposedITAT DelhiAY 2014-15
BENTELER AUTOMOTIVE (CHINA) INVESTMENT LTD,CHINA vs ACIT, NEW DELHI
ITA 1007/DEL/2022[2017-18]Status: DisposedITAT DelhiAY 2017-18
BENTELER AUTOMOTIVE (CHINA) INVESTMENT LTD,CHINA vs ACIT, NEW DELHI
ITA 1006/DEL/2022[2016-17]Status: DisposedITAT DelhiAY 2016-17
BENTELER AUTOMATIVE (CHINA) INVESTMENTR LIMITES,PUNE vs ACIT (INTERNATIONAL TAXATION)- 1(1)(2), NEW DELHI
ITA 7767/DEL/2019[2015-16]Status: DisposedITAT DelhiAY 2015-16
