Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
SUNIL ARORA,NEW DELHI vs ASSESSING OFFICER, NEW DELHI
ITA 3953/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
AMBA PROPERTIES PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), DELHI
ITA 3513/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VIVEK KESARWANI,DELHI vs ACIT, CC-20, DELHI
ITA 3502/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
SHREE KRISHANA MEDICAL AND SOCIAL WELFARE SOCIETY,REWARI vs CIT E, CHANDIGARH
ITA 3122/DEL/2026[-]Status: DisposedITAT Delhi
SHREE KRISHANA MEDICAL AND SOCIAL WELFARE SOCEITY,REWARI vs CIT E, CHANDIGARH
ITA 3121/DEL/2026[-]Status: DisposedITAT Delhi
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN vs MAHARASHTRA SEAMLESS LIMITED, DELHI
ITA 3103/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-20, DELHI, JHANDEWALAN vs MAHARASHTRA SEAMLESS LIMITED, DELHI
ITA 3102/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
BLACKROCK SECURITIES PRIVATE LIMITED,DELHI vs DCIT 4.2, CIRCLE 4(2), DELHI, DELHI
ITA 2695/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
HURON BUILDERS PRIVATE LIMITED,DELHI vs ITO WARD-11(3), DELHI
ITA 2633/DEL/2026[2017-2018]Status: DisposedITAT DelhiAY 2017-2018
DEEPAK SAHU,PASCHIM VIHAR vs DCIT CENTRAL CIRCLE-15, NEW DELHI
ITA 2485/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
SANDEEP,SONIPAT vs INCOME TAX OFFICER WARD-1, SONIPAT
ITA 2392/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
KHEMA GANJU,PUNE vs ITO-WARD 1(4)-FARIDABAD., FARIDABAD
ITA 2344/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
KHEMA GANJU,PUNE vs ITO-WARD 1(4)-FARIDABAD., FARIDABAD
ITA 2343/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SUMAN SARASWAT,CHANDIGARH vs INCOME TAX OFFICER, DELHI
ITA 2233/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1991/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1990/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1989/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ACIT CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1988/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ACIT, CENTRAL CIRCLE 18, NEW DELHI
ITA 1987/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1986/DEL/2026[2013-14]Status: DisposedITAT DelhiAY 2013-14
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1985/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
GEETIKA JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1984/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
GEETIKA JAIN LEGAL REPRESENTATIVE OF LATE SHRI SURENDRA KUMAR JAIN,CHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1983/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
POONAM JAIN,CHHATTISGARH vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 18, NEW DELHI, NEW DELHI
ITA 1968/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
SAURABH PANDEY,GURUGRAM, HARYANA vs DEPUTY COMMISSIONER INCOME TAX, GURUGRAM
ITA 1751/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
RAKESH SHUKLA,DELHI vs ASSESSING OFFICER, DELHI
ITA 1623/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
INCKAH INFRASTRUCTURE TECHNOLOGIES PVT LTD,DELHI vs DCIT, CC-12(1), DELHI
ITA 149/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
KAMAL KUMAR AGARWAL,PUSHPANJALI ENCLAVE PITAMPURA vs ITO, CIVIC CENTRE
ITA 137/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
SANYA DAWAR,DELHI vs ITO WARD 35(1), DELHI
ITA 1163/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
BRINDAVAN AGRO INDUSTRIES PRIVATE LTD,DELHI vs DCIT, CENTRAL CIRCLE (6), DELHI, NEW DELHI
ITA 9204/DEL/2025[2022-23]Status: DisposedITAT DelhiAY 2022-23
