Recent Judgments
Latest ITAT tax tribunal orders across all benches.(363,016 total)
ANSAL HOUSING LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, DELHI
ITA 6794/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
ANUJ SHARMA,DELHI vs INCOME TAX OFFICER, DELHI
ITA 6790/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
POLLUCON TECHNOLOGIES LIMITED,DELHI vs INCOME TAX OFFICER, WARD 20(1), DELHI
ITA 6485/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
M/S EKLAVYA FOUNDATION,DELHI vs SH. PRAKASH DUBEY, CIT (EXEMPTION), DELHI, DELHI
ITA 6327/DEL/2026[-]Status: DisposedITAT Delhi
GLOBUS MOTOCORP PRIVATE LIMITED,DELHI vs INCOME TAX DEPARTMENT, DELHI
ITA 6250/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
M/S EKLAVYA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5738/DEL/2026[-]Status: DisposedITAT Delhi
M/S EKLAVYA FOUNDATION,DELHI vs CIT (EXEMPTION), DELHI
ITA 5737/DEL/2026[-]Status: DisposedITAT Delhi
NARESH AGGARWAL,DELHI vs ITO, WARD 60 6, DELHI
ITA 5681/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
JAISAV SAMITI,NEW DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 5602/DEL/2026[2027-28]Status: DisposedITAT DelhiAY 2027-28
SHREE ADYA KATYAYANI SHAKTI PEETH MANDIR TRUST,DELHI vs CIT EXEMPTION, DELHI
ITA 5557/DEL/2026[2026-27]Status: DisposedITAT DelhiAY 2026-27
RICHMOND EDUCATIONAL SOCIETY,NOIDA vs PCIT (CENTRAL), KANPUR, KANPUR
ITA 5485/DEL/2026[2026-27]Status: HeardITAT DelhiAY 2026-27
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5391/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5390/DEL/2026[2022-23]Status: DisposedITAT DelhiAY 2022-23
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5389/DEL/2026[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5388/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
ASHWIN GOEL,CHAWRI BAZAR, DELHI vs ACIT/DCIT, CENTRAL CIRCLE -29, DELHI, JHANDEWALAN EXTENSION, NEW DELHI
ITA 5387/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
PSS SOLUTIONS PVT LTD,DELHI vs ASSESSMENT UNIT DEL-W-(44)(3), DELHI
ITA 5386/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
PRIME SERVICES,DELHI vs DCIT CIRCLE 43(1), DELHI, DELHI
ITA 5221/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
BRIGHT LIFECARE PRIVATE LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(2), NEW DELHI
ITA 5198/DEL/2026[2023-24]Status: DisposedITAT DelhiAY 2023-24
AKASHIGANGA FOUNDATION,LAXMI NAGAR vs PCIT (CENTRAL), DELHI-2, JHANDEWALAN
ITA 5104/DEL/2026[2022-23 to 2026-27]Status: DisposedITAT Delhi
AKASHIGANGA FOUNDATION,LAXMI NAGAR vs PCIT (CENTRAL), DELHI-2, JHANDEWALAN
ITA 5103/DEL/2026[2022-23 to 2026-27]Status: DisposedITAT Delhi
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI
ITA 5068/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI
ITA 5067/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
DABUR INDIA LIMITED,DELHI vs ACIT/DCIT, DELHI
ITA 5066/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
SUNITA TAYAL,PANIPAT vs ITO WARD 1, PANIPAT
ITA 4506/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
LAKSHAY JAIN,DELHI vs ITO WARD 58(3), DELHI
ITA 4505/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
SHIVAM GUPTA,DELHI vs INCOME TAX OFFICER, WARD NO- 44(8), DELHI
ITA 4490/DEL/2026[2012-13]Status: DisposedITAT DelhiAY 2012-13
SAJJAN KUMAR HUF,C/O CA NC GARG vs INCOME TAX OFFICER WARD-2, ROHTAK, HARYANA
ITA 4427/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
HEMANT GOGIA,GURGAON vs ITO WARD 1(4), GURGAON
ITA 4339/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
THE JAGRITI NAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD,DELHI vs INCOME TAX OFFICER, WARD 58(3), DELHI, DELHI
ITA 4306/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19